Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(g) in The Haryana Municipal Citizens' Participation Act, 2008

(g)to undertake and support tax mapping and to remind people of the locality of their obligations to pay municipal taxes and user charges.