Rajasthan High Court - Jaipur
Smt Savita Sharma & Ors vs Kailash Chand & Ors on 11 May, 2012
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
S.B. Civil Misc. Appeal No.2100/2002 Date of Order ::: 11.05.2012 Present Hon'ble Mr. Justice Mohammad Rafiq, J. Shri Rakesh Bhargava, counsel for appellant #### List in next week after showing name of Shri Shailesh Prakash Sharma as counsel for respondent, in the cause-list. Counsel for appellant may supply him copy of memo of appeal.
(Mohammad Rafiq) J.
//Jaiman// All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Giriraj Prasad Jaiman PS-cum-JW