Himachal Pradesh High Court
Gulshan Devi vs . State Of H.P. & Ors. on 14 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Gulshan Devi vs. State of H.P. & Ors. CWPOA No. 3919 of 2020 .
14.11.2022 Present: Mr. Ajay Sipahiya, Advocate, for the petitioner.
Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Additional Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Learned counsel for the petitioner states that
necessary application
for bringing on
representative(s) of deceased Smt. Sangeeta, has been filed in the Registry, however, the same is not on record. Registry is record legal directed to trace and place the same on record, if in order. List thereafter.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 14, 2022 (Vinod) ::: Downloaded on - 14/11/2022 20:33:06 :::CIS