Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Himachal Pradesh High Court

Gulshan Devi vs . State Of H.P. & Ors. on 14 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Gulshan Devi vs. State of H.P. & Ors. CWPOA No. 3919 of 2020 .

14.11.2022 Present: Mr. Ajay Sipahiya, Advocate, for the petitioner.

Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Additional Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents-State.



                            Learned   counsel     for   the    petitioner      states      that

             necessary        application



                                            for     bringing        on

representative(s) of deceased Smt. Sangeeta, has been filed in the Registry, however, the same is not on record. Registry is record legal directed to trace and place the same on record, if in order. List thereafter.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 14, 2022 (Vinod) ::: Downloaded on - 14/11/2022 20:33:06 :::CIS