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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Chattisgarh - Subsection

Section 49(1)(g) in The Chhattisgarh Co-Operative Societies Act, 1960

(g)[ appointment of Auditor for next financial year.] [Added by C.G. Act No. 6 of 2013, dated 13.2.2013.]