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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Punjab - Subsection

Section 88(1)(b) in The Punjab Panchayati Raj Act, 1994

(b)on professions, trades, callings and employments other than agriculture carried on or held within the local limits of its jurisdiction, a tax on the basis of the total annual income accrued from such professions, trades, callings and employments.