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State of Gujarat - Section

Section 1 in The Maharaja Sayajirao University of Baroda Act, 1949

1. Title.

(a)This Act may be called "The Maharaja Sayajirao University of Baroda Act, 1949".
(b)This section shall come into force at once.
(c)The Government may, by notification in the Official Gazette, direct that all or any of the remaining provisions [of this Act shall come into force on such date or dates] [Sections 2 to 4 and 6 to 71 were brought into force from 30th April, 1949 and Section 5 was brought into force from 1st April, 1950 (Vide Baroda Government L.R.O. Notification No. 41/1949, dated the 30th April, 1949 and G.N., P.& S.D., No. 9003, dated the 15th March, 1950).] as may be specified in the notification.