Section 203 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998
203. Scaffold supported by building.
- The employer shall ensure at a construction site of a building or other construction work that-(a)no part of a building is used as support or part of a scaffold unless such part of the building is made of sufficient strength and made of sound material to afford safe support;(b)overhanging eaves gutters are not used for supporting scaffold;(c)suspended scaffold is made of in accordance with the relevant national standards before being used by the building workers.
