Section 9(k) in The Multimodal Transportation of Goods Act, 1993

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Union of India - Subsection

Section 9(k) in The Multimodal Transportation of Goods Act, 1993

(k)freight payable by the consignor or the consignee, as the case may be, to be mentioned only if expressly agreed by both the consignor and the consignee;

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Union of India - Subsection

Section 9(k) in The Multimodal Transportation of Goods Act, 1993