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[Cites 1, Cited by 2]

Karnataka High Court

The State Of Karnataka vs K Vijay Babu on 2 November, 2012

Bench: K.L.Manjunath, Aravind Kumar

                        1


  IN THE HIGH COURT OF KARNATAKA AT BANGALORE

    DATED THIS THE 2ND DAY OF NOVEMBER, 2012

                     PRESENT

     THE HON'BLE Mr. JUSTICE K.L. MANJUNATH

                       AND

     THE HON'BLE Mr. JUSTICE ARAVIND KUMAR

           REVIEW PETITION No.990/2012

BETWEEN:

1. The State of Karnataka,
   By its Secretary,
   Health & Family Welfare
   Services, M.S.Building,
   Bangalore.

2. The Director of Health &
   Family Welfare Services,
   Anand Rao Circle,
   Bangalore.

3. The State of Karnataka,
   R/by its Secretary,
   Dept. of Personnel &
   Administrative Reforms,
   Vidhana Soudha,
   Bangalore.

4. The Commissioner of Health &
   Family welfare Services,
   Govt. of Karnataka,
   Anandrao Circle,
   Bangalore.
                        2


5. State of Karnataka,
   By its Chief Secretary,
   Vidhana Soudha,
   Bangalore.                  ..      APPELLANTS

   (By Advocate Smt.Revathi Adinath Narde)

AND:

1. K.Vijay Babu s/o C.Krishnamurthy,
   56 years, First Division Asst.,
   Primary Health Centre,
   Periyasandra, Chikkaballapur Tq.
   Kolar Dist. R/at Chikkaballapur.

2. K.S.Ra;ghupathi s/o Chinnappa,
   52 years, First Division Asst.,
   General Hospital, Chintamani.
   Kolar Dist., R/at Chintamani.

3. B.Krishnappa s/o Byrappa,
   57 years, Second Division Asst.,
   Primary Health Centre, Dibbur,
   Chikkaballapur Tq., R/at Dibbur.
   Chikkaballapur Tq.

4. M.V.Srinivasappa s/o M.Narayanappa,
   55 years, SDA, Primary Health
   Centre, Thondebavi, Goribidanur Tq.
   R/at Thondebhavi.

5. C.B.Basavaraju s/o C.B.Chikka-
   Muniyappa, 54 years, Seconhd
   Division Asst., General Hospital,
   Chikkaballapur, R/at Chikkaballapur.

6. C.Sriramaiah s/o Chinnappa,
   43 years, FDA, General Hospital,
   Siddlaghatta, Kolar Dist.
   r/at Sidlaghatta.
                        3


7. B.Manjunatha s/o G.P.Basappa,
   43 years, FDA, General Hospital,
   Gudibanda, Kolar Dist.
   r/at Gudibanda.

8. B.K.Kattimani, 39 years,
   Research Asst., Population
   Centre, II Cross, Malleshwaram,
   Bangalore.

9. Dr.S.V.Deshpande, 48 years,
   Research Asst., Population
   Centre, II Cross, Malleshwaram,
   Bangalore.

10. Ramachandra Reddy, 40 years,
    X RAY TECHNICIAN
    STATE LADY WILLINGTON TB CENTRE,
    IPP BUILDINGS, KCG COMPOUND,
    MALLESHWARAM, BANGALORE-560 003.

11 RAMAKRISHNA T WADDAR
   AGED ABOUT 40 YRS,
   HELPER, EQUIPMENT WORKSHIP
   DIST HOSPITAL,
   BELGAUM.

12 S RAVIKUMAR
   AGED ABOUT 37 YRS,
   DRIVER, OFFICER OF THE COMMISSIONER
   HEALTH AND FAMILY WELFARE DEPT,
   ANANDA RAO CIRCLE,
   BANGALORE-560 009.

13 A IMTIAZ
   AGED ABOUT 57 YRS,
   DRIVER, DIRECTORATE OF HEALTH & FAMILY
   WELFARE DEPT, ANANDA RAO CIRCLE,
   BANGALORE-560 009.
                         4


14 SHIVANANDA M PATANKAR
   AGED ABOUT 37 YRS,
   X RAY TECHNICIAN
   GOVT GENERAL HOSPITAL
   KUNDAPUR, UDUPI DIST.

15 M H NAIK
   S/O.H M NAIK
   AGED ABOUT 41 YRS,
   X RAY TECHNICIAN
   GOVT HOSPITAL, SIDDAPUR.

16 GOPAL KRISHNA M BHAT
   AGED ABOUT 39 YRS,
   X RAY TECHNICIAN
   GOVT HOSPITAL, YELLAPUR 581 359,
   KARWAR.

17 N NAZARULLA
   AGED ABOUT 43 YRS,
   X RAY TECHNICIAN
   DIST, T B CENTRE,
   CHITRADURGA-577 501.

18 MOH. RAFIULLA
   AGED ABOUT 41 YRS,
   X RAY TECHNICIAN
   DIST HOSPITAL,
   CHITRADURGA.

19 SYED AHMEDULA HUSSAMI
   AGED ABOUT 41 YRS,
   C/O.DIST T B CENTRE,
   RAICHUR-584 102.

20 MARUTHI RAMA NAIK
   AGED ABOUT 40 YRS,
   X RAY TECHNICIAN
   DIST HOSPITAL
   RAICHUR 584 102.
                       5


21 ARAVIND BHASKAR GOUDEUAR
   S/O.BHASKAR K GOUDENAR
   AGED ABOUT 44 YRS,
   X RAY TECHNICIAN
   GOVT. GENERAL HOSPITAL,
   SHORAPUR-585 224.

22 DURGATAI
   S/O.LATE MADHUKAR B MAGANKAR
   AGED ABOUT 38 YRS,
   X RAY TECHNICIAN
   DIST HOSPITAL,
   BELLARY.

23 CHANDRASHEKAR
   S/O.KAREGOWDA D
   AGED ABOUT 46 YRS,
   X RAY TECHNICIAN
   TALUK HOSPITAL, HANGAL,
   HAVERI DIST.

24 THE DIRECTOR
   POPULATION CENTRE,
   2ND CROSS, MALLESHWARAM,
   BANGALORE-560 003.

25 THANOJI RAI JADHAV
   AGED ABOUT 46 YRS,
   S/O. JARAKOJI RAO
   X RAY TECHNICIAN
   GENERAL HOSPITAL, SAVANOOR,
   HAVERI DIST.

26 T R GOPINATH
   AGED ABOUT 42 YRS,
   S/O.T RAMAIAH
   X RAY TECHNICIAN
   GENERAL HOSPITAL
   CHANNAPATNA,
   BANGALORE RURAL DIST.
                       6


27 SHANKAR S SARWADE
   AGED ABOUT 36 YRS,
   S/O.SHIVAPPA
   X RAY TECHNICIAN
   GENERAL HOSPITAL,
   MUNDARGI, GADAG DIST.

28 RAMADAS
   AGED ABOUT 41 YRS,
   S/O.T S GUNDAPPA
   HELPER, GENERAL HOSPITAL,
   CHIKMAGALORE.

29 ERANNA HUCHAPPA WADAWADAGI
   AGED ABOUT 43 YRS,
   S/O. CHIKKAPPA WADAWADAGI
   X RAY TECHNICIAN
   GENERAL HOSPITAL,
   TALIKOTE, BIJAPUR DIST.

30 BASAVARAJ POLICE GOWDAR
   AGED ABOUT 43 YRS,
   S/O.SHIVANNA GOWDA POLICE GOWER,
   X RAY TECHNICIAN, RON,
   GADAG DIST.

31 RAMESH PYATI
   JUNIOR ENGINEER
   AGED ABOUT 39 YRS,
   S/O.LACHAPPA PYATI
   DIST EQUIPMENT WING,
   DIST:HOSPITAL, RAICHUR.

32 VIRUPAKSHAPPA B
   MECHANIC
   AGED ABOUT 39 YRS,
   S/O.BASAVANTH, HEALTH AND FAMILY WELFARE
   TRAINING CENTRE, KARWAR.
                         7


33 SHIVANANDA L PATAGAR
   MECHANIC, AGED ABOUT 38 YRS,
   S/O.NARAYAN S PATAGAR,
   DIST HOSPITAL, KARWAR.

34 S A ATHANI
   ASST. ENGINEER
   AGED ABOUT 46 YRS,
   S/O. A M ATHANI
   DIST .EQUIPMENT WING
   DIST. HOSPITAL, BELGAUM.

35 MARUTHI V GURUVA
   JUNIOR ENGINEER
   AGED ABOUT 43 YRS,
   S/O.VENKATAPPA J E
   DIST. EQUIPMENT WING,
   DIST. HOSPITAL, BELGAUM.

36 MANIKUMAR
   TECHNICIAN
   AGED ABOUT 41 YRS,
   S/O.SHIVAKUMAR
   DISTRICT HOSPITAL,
   SHIMOGA.

37 NAUSHAD ALI
   TECHNICIAN
   AGED ABOUT 41 YRS,
   S/O.YESAF ALI
   DISTRICT HOSPITAL,
   GULBARGA.

38 JEDEEPA
   HELPER,
   AGED ABOUT 41 YRS
   S/O.ERAPPA
   DIST HOSPITAL, BELLARY.
                         8


39 S MEHBOOBA BASHA
   TECHNICIAN
   AGED ABOUT 44 YRS,
   S/O.SYED KHAN
   DISTRICT HOSPITAL,
   BELLARY.

40 MAHADEVAPPA B
   HELPER
   AGED ABOUT 42 YRS,
   S/O.BASAPPA
   DISTRICT HOSPITAL,
   RAICHUR.

41 SURYAKANT RATHOD
   TECHNICIAN
   AGED ABOUT 43 YRS,
   S/O.GENU RATHOD
   DISTRICT HOSPITAL AND FW OFFICE,
   GULBARGA.

42 BASAVARAJ S SAKRI
   MECHANIC,
   AGED ABOUT 43 YRS,
   S/O.GOVINDAPPA
   DISTRICT HEALTH AND FAMILY
   WELFARE OFFICE, BAGALKOT.

43 M RAMESH
   SKILLED ASSISTANT,
   AGED ABOUT 42 YRS,
   R/O.RUKARAMAPPA KAKTAPUR,
   DISTRICT HOSPITAL,
   BELLARY.

44 S DUNDAPPA
   SKILLED ASST,
   AGED ABOUT 40 YRS,
   S/O.SHANKARA NAIKODI,
                           9


     DISTRICT HOSPITAL
     BIJAPUR.

 45 KAMALAKAR
    SKILLED ASST
    AGED ABOUT 41 YRS,
    W/O.WANAKAR POUL,
    DISTRICT, HOSPITAL, BIDAR.

 46 JAGANATH
    SKILLED ASST
    AGED ABOUT 40 YRS,
    S/O.NARASAPPA TELKAR
    DISTRICT HOSPITAL,
    RAICHUR.

 47 ARUN S
    SKILLED ASST
    AGED ABOUT 41 YRS,
    S/O.GURUPADAPPA,
    DISTRICT HOSPITAL,
    BIJAPUR.

 48 ASHOK B VANAROTTI
    SKILLED ASST
    AGED ABOUT 41 YRS,
    S/O.GURUPADAPPA,
    DISTRICT HOSPITAL,
    BIJAPUR.

 49 RAVINDRA M BAVALATTI
    SKILLED ASST
    AGED ABOUT 39 YRS,
    S/O.MUTAPPA BAVALLATTI,
    DISTRICT HOSPITAL,
    BIJAPUR.

50   LAXMAN H SARANG
     TECHNICIAN,
     AGED ABOUT 47 YRS,
                           10


     S/O.HANUMANTHAPPA,
     DISTRICT HOSPITAL,
     BIDAR.

51   H VISHWANATH
     ASSISTANT ENGINEER
     AGED ABOUT 47 YRS,
     S/O.PANUMANTHAPPA
     SUB DIVISION, KOPPAL.

 52 DUNDAPPA DUGUR
    MECHANIC
    AGED ABOUT 46 YRS,
    S/O.JETTAPPA
    DISTRICT HEALTH AND F W OFFICE,
    GULBARGA.                 ..    RESPONDENTS

                   - - - - -

     This RP is filed under Order-47 Rule-1 & 3
of CPC for review the order dated 26.8.2011
passed in WP No.3004/2007 on the file of this
court.

     This petition coming on for      orders   this
day, the Court made the following:

                    O R D E R

There is a delay of 357 days in filing the review petition. Heard the Govt. Advocate for the petitioner and perused the affidavit filed in support of the application. Writ petition was dismissed after hearing the Govt. Advocate on 26.8.2011. On perusal of the affidavit it is 11 clear to the court that no sufficient cause is shown to condone the delay of 357 days. Entire affidavit discloses how the case papers are processed and moved from table to table slowly as a snail. Hon'ble Apex Court in various judgments has ruled that delay has to be properly explained and sufficient cause has to be shown even if the matter is concerning the Government and Government has to be treated on par with any other ordinary litigant and there cannot be any special immunity for the review petitioners. Therefore, we do not see any reasons to condone the delay of 357 days.

2. Accordingly, I.A1/12 is dismissed. Consequently, review petition is dismissed.

Sd/-

JUDGE.

Sd/-

JUDGE.

R/121012