Supreme Court - Daily Orders
Tata Power Company Ltd. vs Adani Electricity Mumbai Ltd. on 25 August, 2015
¶ ITEM NO.112 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.415 of 2007
TATA POWER COMPANY LTD. Appellant(s)
VERSUS
RELIANCE ENERGY LTD.& ORS. Respondent(s)
WITH C.A. No.3229/2007
(With office report)
C.A. No.4161/2008
(With office report)
C.A. No.4423/2008
(With office report)
Date: 25/08/2015 These appeals were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE DIPAK MISRA
HON’BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Mr. Gopal Jain, Sr. Adv.
Mrs. Manik Karanjawala, AOR
CA 3229/07 Mr. Rajesh Kumar, AOR
CA 4161/08 Mr. Shiv Kumar Suri, AOR
For Respondent(s) Mr. Hasan Murtaza, Adv.
Mr. Rajesh Kumar, AOR
Mr. Anil Shrivastav, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let the matters be listed on 23rd September, 2015, as prayed for by the learned counsel appearing for the parties.
The Registry is directed to list the matter within Signature Not Verified first five matters in the List. Digitally signed by Chetan Kumar Date: 2015.08.26 17:29:20 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Court Master ¶ ITEM NO.112 COURT NO.4 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No.415 of 2007 TATA POWER COMPANY LTD. Appellant(s) VERSUS RELIANCE ENERGY LTD.& ORS. Respondent(s) WITH C.A. No.3229/2007 (With office report) C.A. No.4161/2008 (With office report) C.A. No.4423/2008 (With office report) Date: 25/08/2015 These appeals were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE DIPAK MISRA HON’BLE MRS. JUSTICE R. BANUMATHI For Appellant(s) Mr. Gopal Jain, Sr. Adv.
Mrs. Manik Karanjawala, AOR CA 3229/07 Mr. Rajesh Kumar, AOR CA 4161/08 Mr. Shiv Kumar Suri, AOR For Respondent(s) Mr. Hasan Murtaza, Adv.
Mr. Rajesh Kumar, AOR Mr. Anil Shrivastav, AOR UPON hearing the counsel the Court made the following O R D E R Let the matters be listed on 23rd September, 2015, as prayed for by the learned counsel appearing for the parties.
The Registry is directed to list the matter within Signature Not Verified first five matters in the List. Digitally signed by Chetan Kumar Date: 2015.08.26 17:29:20 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Court Master