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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(4)(c) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

(c)If the value of the unexhausted papers is equal to or less than the surplus, the Returning Officer shall transfer all the unexhausted papers at the value at which they were received by the candidate whose surplus is being transferred.