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NCT Delhi - Section

Section 13 in Delhi Electricity Regulatory Commission (Grant of Consent for Captive Power Plants) Regulations, 2002

13. Savings.

- Nothing in these regulations shall be deemed to limit or otherwise affect the inherent powers of the Commission to make such orders as may be necessary or adopt a procedure which is at variance with any of the provisions of these regulations, if the Commission, in view of special circumstances of a matter or class of matters, deems it necessary or expedient for dealing with such a matter or class of matters.Annexure IFormat for Information to the Commission regarding details of existing CPPs
To,The Secretary,DelhiElectricity Regulatory Commission,Viniyamak Bhavan, C-Block,Shivalik,Malviya Nagar, New Delhi – 110 017.   For office use only:ReceiptNo.:Date:Signature & Stamp of designated officer
Information to the Commission regarding details of existing CPPSir,The undersigned has set up/operates a Captive power Plant (CPP). In this regard, the following details are furnished for kind information of the Commission.General
(i)Name of the Organisation/Beneficiary
(ii)Address of Registered office, if any
(iii)Postal Address for communication
Phone no.Fax no.Email
(iv)Address of Captive Power Plant
(v)Purpose of utilisation of electricity supply from CPP
Details of the existing supply from Board
(i)Name of the Board
(ii)Date of agreement
(iii)Sanctioned load (kW/MW)
(iv)Contracted demand (kVA/MVA)
(v)Date of availing power supply
(vi)Voltage of Supply
(vii)Board's tariff (Category)
(viii)Connected load
Particulars of Generating Units
(i)Total Capacity of the CPP
(ii)No. of units
(iii)Name plate details of each unit
(iv)Capacity of each unit (indicate standby/standalone units)
(v)Voltage of generation
(vi)No. of phases
(vii)Power factor
(viii)Fuel used
(ix)Date of installation of each unit
(x)[ Reference of consent obtained from Competent Authority.] [Strike out if not applicable.]
Any other InformationKindly acknowledge the receipt of this communication.
Date:Place: SignatureName:Address:
Annexure IIApplication for grant/renewal of consent of the Commission for Captive Power Plant
To,The Secretary,DelhiElectricity Regulatory Commission,Viniyamak Bhavan, C-Block,Shivalik,Malviya Nagar, New Delhi – 110 017.   For office use only:ReceiptNo.:Date:Signature & Stamp of designated officer
Sir,The undersigned intends to set up/operate a Captive power Plant (CPP). In this regard, the following documents are enclosed for kind consideration of the Commission: