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State of Punjab - Section

Section 223 in Punjab Jail Manual, 1996

223. Appointment and promotion of warders within circle.

(1)The recruitment, posting, transfer, seniority, promotion and punishment of warders shall be regulated by the provisions of the Punjab Jails Department State Service (Class III-Executive) Rules.
(2)Transfer of Head Warders/Warders within the circle shall be made by the Superintendent of the Headquarters jail.