Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56A] [Entire Act]

State of Tamilnadu - Subsection

Section 56A(ii) in Tamil Nadu Prohibition Act, 1937

(ii)the grant of any privilege under section 17-C or licence under section 17-B.]