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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Tamilnadu - Subsection

Section 61(2)(a) in Periyar University Act, 1997

(a)the previous operation of the Chennai University Act, 1923 (Tamil Nadu Act VII of 1923) in respect of the areas to which the provisions of this Act extend; or