Supreme Court - Daily Orders
Anju Dinesh Chaudhary vs Dinesh Ramavtar Chaudhary on 27 September, 2021
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat
ITEM NO.4 Court 2 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 835/2021
ANJU DINESH CHAUDHARY Petitioner(s)
VERSUS
DINESH RAMAVTAR CHAUDHARY Respondent(s)
(FOR ADMISSION and IA No.51300/2021-STAY APPLICATION )
Date : 27-09-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Bhushan M. Oza, Adv.
Mr. Manan Sanghai, Adv.
Mr. Seshatalpa Sai Bandaru, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner submits that the parties have arrived at settlement and has instruction to withdraw the present petition.
The Transfer Petition is dismissed as withdrawn.
(INDU MARWAH) (VIRENDER SINGH)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
Indu Marwah
Date: 2021.09.28
13:47:18 IST
Reason: