Supreme Court - Daily Orders
Shri Rahul Hanmantrao Nimbalkar vs Pradeep Ganpatrao Karad on 2 April, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.804 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.9358/2018
(Arising out of impugned final judgment and order dated 22-01-2018
in WP No. 3608/2010 passed by the High Court of Judicature at
Bombay at Aurangabad)
SHRI RAHUL HANMANTRAO NIMBALKAR & ANR. Petitioner(s)
VERSUS
PRADEEP GANPATRAO KARAD & ORS. Respondent(s)
Date : 02-04-2018 This petition was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
Mr. Ravindra Keshavrao Adsure, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter along with the connected matters next week, subject to curing of defects, before the appropriate Bench as per the roster.
Signature Not Verified(Chetan Kumar) (H.S. Parasher) Digitally signed by CHETAN KUMAR Date: 2018.04.02 Court Master Assistant Registrar 17:18:43 IST Reason: