Calcutta High Court (Appellete Side)
Patit Paban Dinda vs Balaram Maity & Ors on 3 October, 2024
Author: Shampa Sarkar
Bench: Shampa Sarkar
03.10.2024 Sl. No.55(DL) srm W.P.C.R.C. No. 56 of 2023 Patit Paban Dinda Versus Balaram Maity & Ors. Mr. B.J. Basu, Mr. Uttam Kumar De ...for the Applicant. Mr. Gomal Mastafa, Mr. Subir Sabud ...for the Alleged Contemnor Nos.1 & 2. Affidavits-in-reply filed by the applicant to the affidavit- in-opposition filed by the alleged contemnor Nos.1 and 2 are taken on record.
Let this matter appear after reopening of this Court after Puja vacation.
(Shampa Sarkar, J.)