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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(a) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

(a)in filing under section 23, the particulars of every transaction of any securitisation or asset reconstruction or security interest created by a [asset reconstruction company] [Substituted by Act No. 44 of 2016.] or secured creditor; or