Delhi High Court - Orders
Relief) Zakir Khan vs Union Of India & Ors on 24 March, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Rajnish Bhatnagar
$~S-23 and 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
23
+ W.P.(CRL) 72/2022 and CRL.M.A. 788/2022 (For Interim
Relief)
ZAKIR KHAN ..... Petitioner
Through: Mr. Vikram Chaudhri, Senior
Advocate with Mr. Rishi Sehgal
and Mr. Ashish Batra, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Chetan Sharma, ASG with
Mr. Anurag Ahluwalia, CGSC
with Mr. Amit Gupta, Mr. Vinay
Yadav, Mr. R.V. Prabhat, Mr.
Sahaj Garg and Mr. Danish Farash
Khan, Advocates for R-1 and R-2.
Mr. Harpreet Singh, Senior
Standing Counsel with Mr.
Arunesh Sharma, Ms. Suhani
Mathur and Mr. Akshay,
Advocates for R-3.
24
+ W.P.(CRL) 73/2022 and CRL.M.A. 791/2022 (For Interim
Relief)
SANJEEV KUMAR ALIAS SANJEEV KUMAR YADAV
..... Petitioner
Through: Mr. Vikram Chaudhri, Senior
Advocate with Ms. Ria Khanna
and Mr. Keshavam Chaudhari,
Advocates.
versus
UNION OF INDIA THROUGH ITS SECRETARY
& ORS. ..... Respondents
Signature Not Verified
Digitally Signed W.P.(CRL) 72/2022 and W.P.(CRL) 73/2022 Page 1 of 2
By:DURGESH NANDAN
Signing Date:28.03.2022
17:53:14
Through: Mr. Chetan Sharma, ASG with
Mr. Anurag Ahluwalia, CGSC
with Mr. Amit Gupta, Mr. Vinay
Yadav, Mr. R.V. Prabhat, Mr.
Sahaj Garg and Mr. Danish Farash
Khan, Advocates for R-1 and R-2.
Mr. Harpreet Singh, Senior
Standing Counsel with Mr.
Arunesh Sharma, Ms. Suhani
Mathur and Mr. Akshay,
Advocates for R-3.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 24.03.2022 Re-notify on 28.03.2022.
SIDDHARTH MRIDUL, J.
RAJNISH BHATNAGAR, J. MARCH 24, 2022/At Click here to check corrigendum, if any Signature Not Verified Digitally Signed W.P.(CRL) 72/2022 and W.P.(CRL) 73/2022 Page 2 of 2 By:DURGESH NANDAN Signing Date:28.03.2022 17:53:14