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State of West Bengal - Section

Section 18 in West Bengal Co-operative Societies Rules, 2011

18. Prohibition of admission of members and transfer of shares on the eve of General Meeting.

— No Co-operative Society shall admit a member or transfer shares of members within [forty days] [Substituted by Serial No. (5) of the Notification No. 3857-Co-op./H/2R-09/2012, dated 26th December, 2012, w.e.f. 1.2.2013. for the words thirty days.] prior to the date of the annual general meeting in which election of the Directors of the Board is to be held and assumption of charge by the new board.