Calcutta High Court
Bhagwati Developers P.Ltd vs The Peerless General Finance & Invt. Ltd on 7 March, 2014
Author: Subhro Kamal Mukherjee
Bench: Subhro Kamal Mukherjee
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
ACO 126/2013; APO 347/1996; ACO 155/2013; ACO 163/2013
ACO 127/2013; APO 346/1996; ACO 156/2013; ACO 162/2013
BHAGWATI DEVELOPERS P.LTD.
Versus
THE PEERLESS GENERAL FINANCE & INVT. LTD.
BEFORE:
The Hon'ble JUSTICE SUBHRO KAMAL MUKHERJEE
The Hon'ble JUSTICE DR. MRINAL KANTI CHAUDHURI Date : 7th March, 2014.
Mr. B. Gupta, Sr. Adv., with Mr. A. Chatterjee, Sr. Adv. Mr. S.K. Kapoor, Sr. Adv., with Mr. Jishnu Saha, Adv.
Mr. S.N. Mukherjee, Sr. Adv., with Mr. L.K. Gupta, Sr. Adv. The Court : Heard in part. The matter stands adjourned till 10th March, 2014 at 2 p.m. (SUBHRO KAMAL MUKHERJEE, J.) (DR. MRINAL KANTI CHAUDHURI J.) tk