Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(10) in The Orissa Agricultural Produce Markets Act, 1956

(10)On the composition of any offence under Sub-section (9), no proceedings shall be taken or continued against the person concerned in respect of such offence and if any proceedings in respect of that offence have already been instituted against him In any Court, the composition shall have the effect of his acquittal.]