Section 53(1)(c) in The Orissa Grama Panchayats Act, 1964

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(c)the daily removal of rubbish from dust-bins in private premises; and with this object, it shall provide-

(i)depots for deposit of filth and rubbish and carcasses of animals;

(ii)covered vehicles or vessels for the removal of filth;

(iii)vehicles or other suitable means for the removal of the carcasses of large animals and rubbish;

(iv)dust-bins for the temporary deposit of rubbish;

(v)trenching ground for the deposit of night-soil; and

(vi)an establishment for carrying out the above purposes.

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