Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(6)(a) in Gujarat Elementary Education Rules, 2010

(a)Every member shall hold office as such for a term of two years from the date on which he assumes office. Provided that no member shall hold office more than two terms.