Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Delhi High Court - Orders

Score Foundation vs Kendriya Vidyalaya Sangathan & Ors on 1 September, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Sanjeev Narula

                                    $~9.
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 6052/2015 and C.M. No. 29994/2023
                                                SCORE FOUNDATION                                                                 ..... Petitioner
                                                            Through:                                           Ms. Pragya Dubey & Mr. Pankaj
                                                                                                               Sinha, Advocates.
                                                                         versus

                                                KENDRIYA VIDYALAYA SANGATHAN & ORS..... Respondents
                                                             Through: Mr. Govin Manoharan, Ms. Diksha
                                                                      Tiwari,    Mr.      Anchit  Singla
                                                                      &Ms.Apurva Singh, Advocates for
                                                                      respondent No.2.
                                                                      Ms. Manisha Agrawal Narain, CGSC
                                                                      with    Ms.     Shivangi   Gumber
                                                                      &Ms.Khushi Mangla, Advocates for
                                                                      respondents No.4 to 7.
                                                                      Mr. Santosh Kumar & Mr. Kushagra
                                                                      Aman, Advocates for respondent
                                                                      No.8/ CIE.
                                                CORAM:
                                                HON'BLE THE CHIEF JUSTICE
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                                   ORDER

% 01.09.2023 The present writ petition primarily seeks to establish equivalence between the Bachelor of Education; and the Bachelor of Education (Special Education) degrees, specifically in relation to appointments for teaching positions at KendriyaVidyalayas.

During the hearing held on 07.08.2023, this Court directed the Petitioners to include the Union of India as a respondent. Consequently, the Union of India has been added as Respondent No. 4. An amended This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:19:47 memorandum of parties has filed to that effect.

Counsel representing Respondent Nos. 4 to 8 have sought, and are hereby granted, three weeks to file their reply/ counter-affidavit. Any rejoinder from the Petitioners is to be submitted before our next scheduled hearing.

List on 26.09.2023.

SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J SEPTEMBER 1, 2023 B.S. Rohella This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:19:47