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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(1)(b) in The Bihar Coal Mining Area Development Authority Act, 1986

(b)decide the person or persons to whom a reconstituted plot is to be allotted, and when such plot is to be allotted to persons in ownership in common, decide the shares of such persons;