Section 3(2)(k) in The Institute of Chartered Financial Analysts of India University Act, 2005

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(2)(k) in The Institute of Chartered Financial Analysts of India University Act, 2005

(k)The history and credentials of the sponsor including years of experience and expertise in the concerned discipline at the command of the Sponsor as well as the financial resources;

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State of Meghalaya - Subsection

Section 3(2)(k) in The Institute of Chartered Financial Analysts of India University Act, 2005