Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Assam - Subsection Section 30(f) in The Assam Cinemas (Regulation) Rules, 1960 (f)There shall be no steps in such doorways nor shall any batten, carpet or other object be so placed at or near any doorway a to be likely to cause stumbling
