Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 11 in Model Rules, 2011 under Bengal Ferries Act, 1885

11. Duration of license.

- Every License granted under these rules shall continue in force for a period of three years from the date on which it is granted unless it is revoked under the provisions of these rules.