Madhya Pradesh High Court
Imrat Dheemar vs State Of M.P. on 15 November, 2021
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-324-2008 The High Court Of Madhya Pradesh CRA No. 324 of 2008 (IMRAT DHEEMAR Vs STATE OF M.P.) 4 Gwalior, Dated : 17-11-2021 Parties as before.
At the request of learned counsel for the appellant, list this matter in the next week.
(S. A. DHARMADHIKARI) JUDGE Durgekar SANJAY Digitally signed by SANJAY NAMDEORAO DURGEKAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH NAMDEOR BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=afa4701a2661e1fb7720c022ffc277608c AO e55ba67f3594a641181b9ae8448e58, pseudonym=DA26B82C5BC4CAF69072CA5A13C A996C4169AB06, serialNumber=1190D1488DBA862FB108ED6626 2DC2DC2CB9D310D73128B3A6E7B046FCF2822 DURGEKAR 7, cn=SANJAY NAMDEORAO DURGEKAR Date: 2021.11.17 16:47:25 +05'30'