Andhra Pradesh High Court - Amravati
Shaik N B Khasim Vali vs The State Of Andhra Pradesh on 18 September, 2025
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
oe
IN THE HIGH COURT OF ANDHRA PRADESH: AT AMARAVE
(Special Original Jurisdiction}
THURSDAY, THE EIGHTEENTH DAY OF SEPTEMBER
TWO THOUSAND AND TWENTY FIVE
: PRESENT:
THE HONOURABLE SRI DHIRAU SINGH THAKUR, THE CHIEF JUSTICE
AND
THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO
WRIT PETITION No, 29733 of 2023 ALONG WITH WP Nos.30213, 20273,
SOS87, S1864, 33036, 39224 & 33972 OF 2023; 508, 2033, 2034, 2802, 5256,
10326, ZBGO4, 28728, 2 28737, 30994 OF 2024
WRIT PETITION NO: 29993 OF 2023"
Between: |
1.
OF4
i V Chandra Sekhara Reddy, 'So Oo Lv. Subba Reddy, Aged abot
Years, Oce:Jurdar Lecturer in yesh culture, Government Junior cotene,
Curnbum, Prakasam District:
. B. Venganna, S/o. P. Krishna Murthy, Aged about 54 years, Occ Junior
Leciurer in Serloulture, Govemmant Junior College, Nandikothur,
Nandyai District, oe
. oVieya Veni, Wo. Piven anna, A ed about 83 years, Oee:dunior
i g Ag ye
Leclurer in Serieulture, Ge ove emiment Junior Callege, Nanelikotkur.
Nandyal (istrict, i |
Y¥.V.Rama Krishna, S/o. Y¥. Subramanyam, Aged about SY years,
codunior Lecturer ter Se ience & Engineering (OSE)
Government Vocational Junior Colle ge, 5.Camp, Kurnool,
Nir isha Mohan, S/o. N. Venkata Subbaiah, Aged aboul 51 years,
GeaeJunior Lecturer in Electronics Engineering Terhnician (EET)
Government Vocational Junior College, 5.Camo, Kurnoal,
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Ve. P, Ravi Kumar, Sia. P Nagendra Rao, Aged abouf 53 years,
OceJunior Lecturer in Sariculture re, Gevernment Junior College,
Aimakur, Nandyal Dist .
Té, C. Thirumaleswara Reddy. S GV. Siva Reddy, Aged about 8°
years, Oco Junior Lecturer In Mechanical & Automobile -_ neering,
Government Junior Colleda, Nandi kotkur, Nandyal Distric
3. G.Prokasa Rao, S/o. &. Ch Subbaiah, Aged aboul G4 years,
Oeccifunior Lecturer in Mechanic ical & Automoble Engineering,
Government Junior College, " Srisailarn Project, Srisatarn, Nandyal
District, a
SO. 8B. Shankarappa, S/o. B Feddanna, Aged about 56 years,
Ocouniar Lecturer in Setic culture, Government Junior College,
Chilamattur, Sri Satyasai District
27. A. Prabhakar, S/o. 'AtHaniinantappa Aged about 55 years,
SerJunior Lecturer in Elec ctronic: Engineering Technician Government
Junior College (Girls), Hindupur, sf Satyasal District,
Se. KV. Prasad Reddy, Sie. 'Narayana Reddy, Aged about 86
years, OccJunior Lecturer in Sericultura, Gavernment Junior Caled,
Uravakonda, Anantapur. =
ea, ON. Jagadeash Babu, slo. DLN. Naga Raiu, Aged about 4
years, Seeduniar Lecturer jin "Commerce (6.4) Government Juror
VYooational College, Kuppam, Cfittoo District
24. G.Hart Prasad, Sfo. G Vasudeva Rao, Aged about 45 years,
Oee Junior Lecturer in Mechanical and Automobile, Gavernment Junior
College, Tadinairi, Anantapur District? -
28. HOS. Sallendra Kumar, Slo. HS. Srinivasa Rao, Aged about 54
years, Occ Junior Lecturer in Cl i Enginesring Technician Government
Junior Collage (iris), Anantapur
20. G.Vijaya Bharathi, Dio. G.Ramalinga Reddy, Aged about 56
years, OcoJunior Lecturer: in -Medicat Lab Technician Government
Junior College (Girls), Anantapur'
ot
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and viglation of Articles 14 and 16 of the Constitution of india and further
direct the Respondanis No.1 fo 6 id re eguiarize the services of the Part Time
Junior Lecturers oriar to fhe Junior Lei sturars appointed on contract basis with
all consequential benefits Including' pay scales, Senionty and other
emoluments etc. a :
iA NO: 2 OF 2023
Petifion under Serction 164 CPC is fled praying that in the
circumstances stated in the affidavit fled In support of the writ petition, the
High Court may be pleased to direct the Respondents No.1 fo 6 tn reguiarize
the services of the Petitioners as Part Time Junior Lecturer (Vocational) as
was done in case of requiarization of the contract teachers, forthwith, pending
disposal of the Writ Petition No. 294 ay of 2023, on the fle of the High Court,
IA. NO: 3 OF 2023 aes
Petition under Section 15 CPC is fled praying thet in the
ciroun wiances stated in the ailidavit, fled in support of the writ petHion, the
High Court may be oleased to dire ct the Respondents No.} to 6 not to fil up
the reguiar vacancies In which the Patitioners gre working as Part-Tr
Lecturers for the last more than 30 years, forthwith, pending disposal of the
Writ Petition No. 29138 of 2093. on: the file of the High Court.
IANO: 4 OF 2023 .
Petition under Section 157. CPC is fled praying that in the
circumstances stated in the affidavit: Yiled in support of the writ petiion, the
High Court may be pleased to direct the respondents No.g fo 6 fo reguiarize
the services of the petitioner/part-time lecturers on par with the cantract
lecturer rs working in the education depariment by applying circular Memo Ne:
20997 2 INOT-HROPDPPIOCEV82) 2023, dated 13-12-2023 {5 the
petit ones also, pending disposal of the Writ Patition No. 29733 of 2023, on
the fe of the High Court. Pee
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WRIT PETITION NO: 30273 OF 202
Advocate
PV Ramana, &
Boehweean
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D. KRoleswara Rao, Sfa Dc} innar Naidu, Aged 38 Years, Junior
Lecturer, Gewt Junior Chadavaram, Rio DNs. 19-182.
Kotaveedhi, Chodavaram Vilage, Anakapall District |
$. Ch. Shanoill Nao, Sfo Ch. Madhusudana Rao, Aged 85 Years, Junior
Lecturer, Gavi. Vocational Junior College, Visakhapainam, Rio D.No.&
afe0, Flat No.405, Vasavi Eh ave, Bakkannapalem, Near D Mart,
Visakhapainan.
wd
_ V. Saroja, Wo 8. Mohan Kumar Raju, Aged 55 years, Junior | Lecturer,
Govi. Junior Callega, Bheem unipainam Ro D.No.11-28-3, Subhash
Street, Sheemunipatnam, Visakhapatnam Uistrict.
8. B. Gavinda Rao, Sfo B. Akku Naidu, Aged 55 Years, Junior Lecture:
Govt, Junior College, Anakapalli, Rio Turmmikanpalll Gate Jagannadham
Layout, Opp. Sivalayam, Kothaw alasa Vizianagaram District
§. K. Raja Rao, SYo Nooka Naidu, Aged S88 Years, dunier Lecturer, Gavi
Vacational Junior College, Visakhapatnam, Rio Plat No. 208, Sowbagya
Residency, Yelamanchill, Anakanalll District,
TOV .M. Jaya Rao, Slo ¥. Satyanarayana, Aged 38 Years, Jumor Lecturer,
Govt. Junior College, Anakapalll Rio Flot No.28, Laxminarayana Nagar
Rang Road, Anakapalll, oo
TUM Usha Rani, Sic G. Narasi ingar Rao, Aged 83 years, Junior Lecturer,
Govt Vocational Junior Coll age. Wigakl yapainam, Rfo O.No.8-58d, SIG
Nagar, Ravindra Nagar, vialetta, .
12.RUK. Laxshiri Prasad, S/o Eswara Rao Fatnaik Aged 5S Years, Junior
Lecturer, Govt Vocational Junior College, Visakhapatnam, Rio Fiat
NaGF CC, Sterling Heighig: Near Seven Hills, Manviagar,
Visakhapainam,
ISM. Srinivasa Rao, Sia M. Jagannadh, Aged 53 years, Junior Lecturer
Gavi. Jurtor College, Rajan, RYD.No. 12-17 ~t, CLakshriiganapatht
Gaony, Pool Gagh, Near Subrarianyam Temole, Vizianagaram.
: Petitioners
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IANO: 2 OF 2023
Petition under Section 1S. CEO is Hied praying that in the
creumstances stated in the affidavit filed | in support of ihe writ petition, the
High Court may be pleased fo sfay all MA iher oroceedings of G.O.Ms. No.7
2 nance Department dated 21.10, 2023; pending disposal of the Writ Petifior
No. 90273 of 2023, on the file of t ne Hon' ble High Court.
IA NO: 3 OF 2024
Petifion under Section 154 GPO is ified praying that in the
crcumsiances steied in the affidavit fled in support of the writ petition, the
High Gourt may be pleased fo suspend the Ciroular DL. 12.2023 in so far as
regularization of Contract Junior 'Lecturers in the Junior Colleges is
concerned, pend ing disposal of the Wi ft Patition No. 30213 of 2023, on the file
ofthe High Gourt.. ~ :
| The petition coming on for hearing, upon perusing the Petition and the
affidavit fled In support thereof and' tHe order of fhe High Court, dated
06.01.2024, 12.02.2024, 23.02.2024, 22.03.2024, 18.04.2024, 02.08.2024,
09.07 2084, SO.07 2024, 10.09 2004. 17.08.2085, 21.04.2025, 23.062 6.20288,
21.07.2028 & 18.08.2025 made herein upon hearing the arguments of
SREMANGJ KUMAR BETHAPUD! Advocate for the Petitioners, GP for
SERVICES IH for Raspondent Nos.7 & 2 and Sri.Rajia Rafeswar Reddy:
Standing Counsel for Respondent No.3
WRIT PETITION NO: 30273 OF 2023
Between: |
4, E Linga Reddy, S/o. Sambi} Re Ady, Age 30 Years, Occ. Unemplayee:
Rio.HNo.3-18S, Komer erapudi' "Village. Sattenapalli Mandal, Guntur
District 3
& OSreenivasa Reddy, S/o. D. Hanu nantha Reddy, Age 41 Years, Occ:
Vnemployee, Polepalli Vilage & Post, Ramagir) Mandal, Anatapur
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. The State of Andhra "Pradesh, Rep. by ts Princigal Secrelary fo
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Government, Finance (HR-1), PLO & Po "icy Department, Secretariat,
Velagapunl, Guntur [istrict |
The Government of Andhra _ Prade ash, Rep. by Principal Secretary fo
Government, Higher Edu ication Department, Secretariat, Velaganucl,
Guritur District
Respondents
Peition under Articie 228 of the Constitution of India is Hed praying thal
in the circurnstances stated in the affidavit fled therewith, the High Coun may
be pleased fo issue a writ order or direct jan especially one in the nature of wif
of mandamus declaring that
a}
a)
Section 3 of Act 30 of 2023: A e Regularization of Service or Contract
Employees 2023) is Hegal: 'and-ultravires Articles 14 & 16 of ihe
Carnsitution of inca
} Further declare that the Act is unworthy able aa if ts In confined with and
runs contrary fo the Provisions ofthe Act 2 of 1994, notwithstanding the
non obstantive clause in Section-G-of the impugned Act.
Declare Section-3 af Act 30 of 2023 as fis unworkable owimg to Sob
aection 2 of Section-1 as no person can he said fo be appoinied on
contract basis on or before 02.08.2014. in the present State of Andhra
Pradesh and as no person appointed on Contract Basis can be
continuing as a Contract appointment itself fixes the tenure.
Proviso under Sub Section of<of Section-S cannof be treated as
expanding to scape of either sub s m2 of section-7 or sub section
af section-2
oT Ieee.
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4. MShanthi, Wro. K Bhaskar, Aged abouf 56 years, Occ. Junior Lecturer
in Mecical Lab Technician, Goverment Vocational Junior College,
Anan napus, / Ananthapur District"
ut
LU Naga Raju, Sie. U. Venkata Swamy, Aged about §9 years, Occ.
Junior Lecturer in Accounts -- and Yasation, Gavernment Vocations nal
Junior Colleges, Kurnool, Kurndo! Distriet,
Fetifionars
AND
rei]
1. Stale of Andhra Pradesh, Represented by fis Chief Secretary fo
Government of Andhra Practésh, Secretariat Buildings, Velaganud),
Suntur.
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é. State of Andhra Pradesh, Represe red by ifs Principal Se cretary,
Finarice Department, Secretariat Buildings, Velagapudi, Guntur.
£3
State of Andhra Pradesh, Represented by fis Principal Secretary,
Scheal Education, Secretariat Baik dings, Velagapudi, Guntur.
4. The Commissioner of intermediate Educ cation, Tadepalll, Guntur Districh:
S. Regional Joint Director, Kadapa, Radapa District.
8. Regional Joint Director of Intermediate Education, Kadana, Kadapa
Respondents
Meition under Anicle 226 of the Constit ition of India is fled praying thal
in the circumstances stated in the affiday At filed therewith, the High Court may
be pleased fo issue a Writ or direction More particularly in the nature of Writ of
=
Certiorar, calling for all connected records Including the impugned provisions
of Sectian 3 Sub-Section (3) of Andre: Pradesh Regularization of Services of
Cantract Employees, Act 20 of 2023 so far aa exc luding the Part Tirne Junior
Lecturers (VocalionalvFelitioners "for regularization and also the
4
S.O.Ms.No.iid, Finance > Department, dated $1.10.2023 so far as in not
extending the benefit of requiar rization iA respect af contract Juror Lecturers
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WRIT PETITION NO: 31864 OF 2023.
Between:
q.
Iss
iB
had
Tarmunulun Raiesh, S/o Chandra Rao, Aged abou years, Ooo. Un
employes, Ryo 6-180/49, Lings miquinia agrateram Ag -sharam,
pot
Guritur, Guntur District, Andhra Predesh-S22801.
S
Gavera Sakurnar, S/o Gavara Srinivasa Rao, Aged abaut 8 years,
Qc. Un Employes, Ryo © No.4? B C Colony, Surugubilit,
Pedagudaba, Vizayanagaram, Vizayanagaram District, Andhra
Pradesh-5oo404. .
& Ganesh Kumar Rai, Sfo G Ramachandra Rai, Aged about 29 years,
Oce. Un Employee, Rio D- No. &T21-7, Radin, Ananthapur Nisirict,
M Gurumurthy, Sfo M Eeraborntnaiah, Aged about 35 years, Oec. Un
Employee, Rio D. No. 11-82 Mahanthapurarn, Kimdurn, Kadararmpalll,
Kundurel Mandal, Ananthapur District, Andhra Pradesh-S15768.
Thongalla Ramesha, Sfo T Timmanna, Aged about 32 years, Qce. Un
Employee, Rfo 2/20 2° Ward, 'Kogia Thota, Halagunda, M Uddalamagi,
Kurrnoal, Kurnool District, Andhra Pradesh~ 618346
. Feitioners
AND |
The State of Andhra Mradesh, 'Rep by Chief Secretary to Government of
Andhra Pradesh, Sec retariat Buildings, Velagapudi, Atnaravaihl, Guntur
District. Andhra Pradesh. 0-0 |
The State of Andhra Pradesh! "Rep by His Secrefary fa Government,
Legal and Legislative Affairs. and J stice, Law Depariment, Secretariat
Sulldings, Velaqapudi, Amaravath, Guntur District, Andhra Pradesh.
The State of Andhra Pradesh: Rep by He Princinal Secretary,
Depariment of (F & P)} Finante: and Planning, Secretarial Buildings,
Velagapudi,
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WRIT PETITION NO: 33038 OF 2023 -
Sefween: 7
Let
wna
&,
RV Prasada Rao, Sfo R.L.Naidu, Aged about 59 years, Oce. Junior
ege, Seethanagaram, Parvathipuram
Lecturer, Government durdar C
Manyam Oisinct
. M. Venkateswara Rao, S/o Kishna Rao, Agad about 58 years, Occ.
Junior Lecturer, Government Junior College. Parvathipurarm,
Parvathipuram Manyarn District .
Bolu Ralesh, Gfo Lakshmana Rao, Aged about S7 years, Oce. Junior
Lecturer, Government Junier College, Makkuva, Parvathisuram
Manyam District :
Vo Babi Rao, Sfo V. Danabeabu, Aged about SY years, Qec. Junior
"~
Lecturer, Government Junior College, Parvathinuram, Paryainiouran
Manyam [istrict ; |
Pala Venkata Gopi Krishna, Sio L ate China Satyanarayana, Aged about
87 years, Occ. Junior Lecturer, - Government Junior Calle bye, Ralipeta,
Parvaihipuram Manyam District
Karipireddi L. T Mural Manohar, S/o R. Rama Rao, Aged about 53
years, Ooo. Junior Leciurer> CLK. Government Junior Callies,
Nedinriarla, Viglanagaram istrict
Junmor Lecturer, KM Government Junior College, Nellimaria, -
Fall Dhananiaya Naidu, Sir Sreeramulu, Aged about 58 year
#
Vizianagaram District
Kalla Govinda Rao, Sfo K Raihu Naidu, Aged about 57 years, Occ.
Junior Lecturer, Government Junior College, Srungavarapukota.
Virianagaram District .
o.¥ Sarnyasi Raa, S/o Late 8: Nerayanappala Naidu, Aged about 55
years, Occ. Junior Lecturer. Government Junior College.
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pe pleased fo issue a wri of mandamus or any other appropriate writ or
direction declaring the impugned provision of Sub-Section 3 of Section 3 of
Andhra Pradesh Regularization of Services of Contract Employees Act 30 of
2023 in so far as excluding the Part Time Junior Lecturers Vocational' Senter.
instructors/Pettioners for regula ization and also the G. O.Ms No. 114 Fi nance
Department dated 21.10.2023 in so far as extending the benefit of
regularization in respect of Contract Jo . Lecturers anly and in denying the
reguiarization to the Petitioners who are Part Time Junior Lecturers Vocational
and Senior instructors as legal, imoroper, unjust, arbitrary, and violation of
Article 14 and 16 of the Constitution of India and set aside the same and
casequently direct the Respondents No. 7 fo 6 fo regularize the services of
ihe Petitioners who are working as Part Time Junior Lecturers Vocational:
Senior Instructors orier to the Ju intor bec siuyers appainied on contract basis
with all consequential benefits including pay scales Seniority and other
emoluments ete.
[A NO: 1 OF 2023 ~
Pattion under Section 151° CPC is filed praying that in the
circumstances stated in the affidavit fied in support of the wrt petition, the
High Court may be pleased to direct'the Respondents No 1 fo 6 not fo fil up
the regular vacancies in which the Petitioners are working as Part Time Junior
Lecturers Vocational and Senior instructors in. their respective colleges,
pending disposal of the Writ P Petition' No. S035 of 2023, on the Ne of the High
Court.
iA NO: 2 OF 2023
Pelion under Section 151 CPC is fled praying that in the
circumstances stated in ihe aff daw wf nm support of the wel petition, fhe
High Court may be nleased fo stay of
Act 30 of 2023 and G.O.Ms.Nol4 te Finances Department, dated 27.10.2023
including regularization of Contract Junior Lecturers, mending disposal of the
Writ Petition No.33036 of 2023, on the file of the High Court
'all further proseecings in pursuance of
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Dr Bala Vicharapu, Sfo. VGovinda Rajulu, Age 40 years Working as
Assisiant Professor, C.S.F. 0 epartine nent, Acharya Nagarjuna University,
Nagariuna Nagar, Guntur-522¢
8. DrUrmadi Satish Kumar, "Sio. UNarasimha Rea, Age 48 years,
Working as Assistant Professor, C.S.E. Department, Acharya
Nagariuna University, Nagarjuna | Nagar, Gunitur-b225 70
ay
PYugandhar Raddy, Sfa. PS Salyanarayana, Age 37 years, Working as
6
Assisiant Frefessor, CSE, Depart trent, Acharya Nagariuna Uni iversily,
Nagarjuna Nagar, Guntur-5 3289 1D
10, DrG, Prathibha, VWia. ProfG.v Chaiam, Age 39 years Working as
Assisiant Professor, E.C.E, Gepaitment, Acharya Naganuna University,
Nagariuna Nagar, Guntur-8226% o - |
V4, DraAkhiia Jhon Daviurly Wo. D.Samuel Jhon, Age 39 years,
Working as Assistant Professor, mE. Denariment, Acharya
Nagarjuna University, Negaridie Nagar, , Suriturs22510
te. Dr Dhana Lakshmi, Wis. P Hema Sundara Rao, Age 41 years,
Working as Assistant Professor, E..E. Ospartment, Acharya
Nagariana wnersiy, Nagari ures Nagar, G unturs22570
13. Orilh.DUma Sa ankar, \AYo.Ch V¥ fS.S.P rasad, Age 35 years,
Working as Assistant Professor, E.C.E. Department, Acharya
Nagarjuna University, Nagarjuna: Nagar, Gurtur-S22510
V4. DrB.S Naga Kishore, Wo. Bhavanam Anjaneya Reddy, Age SY
years, Working as Assistant Profess sor, ELCLE. Department, Acharya
Nagariune University, Nagariuna Nagar, Guntur-5e2S10
Ok Lakshmi Bhavani Wi: K.Babu Rao, Age 3¥ years, Working
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as Assistant Professor, ECE. Department, Acharya Nagariuna
University, Nagarluna Nagar, Guntur-S22540 |
16, DeCS Rajasekan SieoK-Gandhi, Age 40 years, Working as
Assistant Professor, E.C.E. Desartment, Acharya Neagarune Universily,
Nagarjuna Nagar, Guntur 22610
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Zi. OR. Vilaya Prakash, Slo. R.Papa Rao, Age 38 years, Warking as
Aasistant Professor, M lechanival Department, Acharya Nagarluna
University, Nagarjuna Nagar. © Suntue 22510 |
28, De T Suseela, Wyo. 1 Kris shina Mohan Das, Age 42 years Worki king
as Assistant Professor, Me ohas nical veparimen if, Acharya Nagarjuna
University, Nagariuna Nagar, Muintur-822510
29. Deh V Pradeep Kum iar, . Sie. Lakanmi Narasimha Rao, Age 55
years, Working as Assi stant Prefessor, Science and Humanilies
(Mathematics) Department, Acharya Nauariuna University, Nagarjuna
Nagar, Guntur-S22510
30. DrAJV Radhika, S/o A.mama Rao, Age 47 years, Working as
Assistant Professear, Science ~ and Humanities (Mathematic 8}
Clepariment, Acharya Nagarjuna Universi ity, Nagarjuna Nagar, Guntur.
225170 |
34. Dr Ramya Prasanthi. st Mi Satyanarayana, Age 39 years,
Working as Assistant Professor, "Science and Humanities (Shamisiry)
Department, Acharya Nagarju: na Univers! ity, Nagarluna Nagar, Guntur-
822570
oe. Dry Suneetha, Wo. YSambasiva Rao, Age 44 years, Warking
as Assistant Professor, Science and Humanities (English) Depariment,
Acharya Nagariuna Universi Nye Negéiune Nagar, Guntur-822510
3S. Or Sumalatha, Wo "OD Babji, Age 42 years, Working as
Assistant Professer, Science' and Humanities (English) Department,
Acharya Nagarjuna University, Nagariuna Nagar, Guntur-$22516 .
34, OrM.Srinivasa Reddy, S/o Sethararni Reddy Age 42 years,
Working as Assistant Professor, Science and Hurnanities (Physics)
Department, Acharya Nagadune University, Nagarjuna Nagar, Guniur-
SL28510
33... Dr Dontreddy Ravi Sankara Reddy, S/o. O.Nagireddy Age 43
years, Working as Assistant Professor, ANU College of Pharmaceutical
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Nagariuna University, Nagariuna Nagar, Guntur-522510
4d. OnG.Giridar, Sfo.Cchenchaiah, Age 42 years, Wearking as
Assistant Frofeesor, ANU College of Sclence (Nanotechnology)
Acharya Nagarjuna University. Nagariune Nagar, Guntur-S22@810
AS, Onsyam Sundar Majety, S/o. Sambasiva Rao, Age 39 years,
Working as Assistant Professor. ANU College of Selerces
Nanotechnology), Acharya Nagariuna University, Nagarluna Nagar,
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Working . as Assistant Profess sor, ANU College of Sciences
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Guritur-SS2510 Be Hey
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as Assistant Professar, ANUS Sdllege of Sciences (Mathematics)
Acharya Nagarluna University: Nagariuna Nagar, Guntur-S22510
49) Dr Raina Kishore Nambura: S/o Prabhakar Rao, Age 42 years;
Working as Assistant Professer, Department of Commerce and
Business Administration Acharya Nagarjuna University, Nagariuna
_ Nagar, Guniur-52ss10
aa. DrN Prasanna Kumar, S/o? N Kishore, Age 42 years, Working as
Assistant Professor, MBA intern ational Business, Acharya Nagarjuna
University, Nagarluna Nagar, Guntur S22H10
oo Petitioners
4, The State of Andhra Pradesh; rep. by ffs Principal Secretary to
Gavemment, Higher Educatioh WE} Dept, A.P.Secretariat, Velagapudl:
Ama|ravall, Guntur
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the respondents, pending disposal o f the s above WLPLNe 3224 of 2083, an-
(A NO: 2 OF 2023
Paettian under Sectian ot mPC is fied praying that in the
Skroumstances stated in the affidayi i Med in support of the wrt pelitinn, the
issue interim Clrection directing the
iments to the extent of the positions of
Respondents not fo finalise the recru
the peltioners notified in Recruitment Notification of.31.0.2023, pending
disposal of the WLP No 33224 of 2¢ J23, an the fle of the High Court
The pelilion caming on for hearing, upon perusing the Peltion and the
affidavit fled in SupPOR thereof and the order of the H gh Court, ate
98.07.2024, 30.07.2024, 10.09.2024, 17.03.2025, 21.04.2025, 23.08.2025.
21.0 2025 & 18.08.2025 made herein upon hearing the arquments of Smi
San anti Sree representing SRLPLY. RAN VANLA Advocate for the Petitioners, GP
for Services Hi for Respondent No. 4, 'Bri M.Chalapati, Standing Counsel fo of
Respondent No.2, GP for Services | for Respondent No.3
WRIT PETITION NO: 33a72 OF 2023
Soehween:
1. YALNS.R.S.S Narasimha Rao, S/o Hrushi Kesava Rao, aged about S7
years, Gee. Junior Lecturer in Mand AT, Rio. D.No 1043-314,
Prabhaiavarl Street, Ward Nocti. Repale, Guntur District,
&. YT. Subba Rao, S/o Ramalah Aged about 57 years, Occ. Junior Lecturer
in Commerce (OA), RYo O.No @85; Kavur, Guntur Distric
Sad
YiSrinivasa Raa, Sic Subbaravurd, Aged about 54 years, Gee. Junior
Laciurer in Commerce (OA) Rio O No. g-22 C, Kanduls Puram.
Cumbum, Prakasam District |
4, K.Givarami Reddy, S/o Lakshmi Reddy, Aged about 52 years, Occ.
Junior Lecturer in EET. RicD No 14-87-42, Morrispeta, Loyar war,
Tenall, Guntur District.
wae £4 8 a a canyon a cr "
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& The Principal, SRR and CVR Govt, Junior College, Vdayawada, Krishna
District, Now NTR Dist |
& The Princival, Govt. Junior Callege, Vinukonda, Guntur District, Now
Painadu Cistrict
VO. The Frincinal, Govt. Junior College, Sattenapalli, Guntur iNstrict,
Now Patnadu Cistricf,
VW The Principal, Govt. Junior College, Darsi, Prakasam Cietrict.
Respondents
Petition under Aricle 228 of the © ronstitution af india is filed praying that
in the circumstances stated in the afficavit filed therewith, the High Court may
he pleased fo issue a writ, order-or direction more particularly in the nature o
Writ of Gertiorarl, calling for all connected records including the mpugned
provisions of Section 3 Sub-Section (3) of Andhra Pradesh Reguianzation of
Services of Contract Employees, Act 30-of 2023 so far as excl iding the Part
Time Junior Lec sturers (vocational Pefitioners for regularization and also the
GOMs. No. tid, Finance Deparment' af.24- 1O-2023 so fgr as axtencding the
benefit of regularization in respect of contract Junior Lecturers only, and in
denying the regularization to the petitioners who are Part Time Junior
Lecturers (Vocational). as ilegal, imorcper, unjust-arbitrary, in-rational: cand
violation of Ariicie 14, 16, 38 and 39 (4Sof the Constitution of India and further
direct the Respondents 1 ft 4 to reguiarize {he servic res of the Parl Time
Junior Lecturers prior to the Junior Lecturers appointed on contract basis with
all consequential benefiis inclu luding pay scales, Serioriiy and other
emoluments ete.
IA NO: 1 OF 2023
Palition under Section 187° OPC is filed praying that in the
circumstances slated in the affidavil fled in support of the writ pelltion, the
High Court may be pleased fo direct the Respondents No.1 to 4 to requianize
the services of the Petitioners as Ps
: Time Lecturers (Vocational) as was
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Mandal, Ananthapuram Di strict, Andhra Pradesh-515722.
5. Yarabat! Sarath Kumar, S/o Revenayye Aged about. 23 years, Oce:Un
Employee, Rfo 6. No.2-34. Sivearampuram, Narasaima Peta,
Chadaveram, Srkekulam Dist trict, Andhra Pradash-S32425.
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The Stete of Andhra Pradesh, Ray
Andhra Pradesh, Secretariat Bul 'dings Velagapudi, Amaravathi, Guntur
secretary fo Government of
District, Andhra Pradesh.
2. The State of Andhra Fy adesh, R Neo by ts Secretary io Government,
Legal and Legislative Affgirs < ah Justi ica, Law Department, Secretariat
Buildings, Velagapudi, Amaravath!, Guntur District. Andhra Pradesh.
The State of Andhra Pradesh; Rep by ifs Principal Secretary, Finance
hod
wt
(HR- Pig. and Policy) Department, Secretariat Bulldings, Velagapud!,
Amaravathi, Guntur District, Andhra Pradesh,
ReSpancdenis
Pelion under Article 225 of the Constitution of india praying {hal in the
clreumstances stated in the afidavit fle d therewith, the High Court may be
pleased to issue a wri, order or direct on nore particularly one in the nature of
WRIT OF MANDAMUS Declaring: "The Andhra Pradesh Regularigation of
Act, 2022 (Act 30 of 2083),
Dated 20.10.2083, is Null and Void, Uitra vires, Unconstiiutional . without
services af Gorntract Employees a
Lagisiative competence and violative of Articles 14, 16, 27 of Constitution of -
india and Seta aside the same and also declare fhe G.O.Ms Nad "4 Dated,
27,70. 2023. are) Cir. Merna Ne B98 eva PFINOT-HROPDPP OCEYS2/2023
Dated. 13.12.2023 issued by the ard Resnondent is egal, srbteary a and seta
side the same and Consequently direct the respandents not io regularize the
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WRIT PETITION NO: 20
Soetween
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V. Sabithe, Wo.Sd. dJabivulla, Oem: Junior Lecturer, English (MTS),
Aged about 53 years, Rfo.SDS Government Junior College,
Jangareddigudem, Eluru District.
J. Venkarna, Sfol S N Murthy, Ocouniar Lecturer, Chemisiry
(MTS), Aged about 55 years, Rio. Government Junior College,
Koiianeta, Or. BR. Ambeckes Konaseema District,
TY. Ratnamani, D/o. T. Bhaskar-Rao, Oco:Junior Lecturer, Chemistry
(MTS), Aged about 96 years, Rio. MW. TY. Government Junior College,
Nusvid, Elur District.
. & Narise Rao, S/o. Gangisett, Oco Junior Lecturer, Mathematics
(MTS), Aged about 59 years: R/o, Appanapnall, Near Ramalayam,
Marnidikuduru Mandal, |
_ T. Mailikariuna Rao, Syo'Rate: Narayana Swany, Aged about 53
years, Occ: Junior Lecturer, Botany (MTS), Rio. Government Junior
College, Veeragatiarn, Parvathiouram, Manyam District
S
Petitioners
"AND
. The Stale of Andhra Pradesh, Represented by fis Principal
Secretary, Scheol Education (.E.}) Department, Velagapud?
Amaravathi, Guntur District:
The Commissioner, intermediate Education, Thadepalll, Guntur
The Regional Joint Director" imermediate Education, Zone] and i
Ralahmahendravaram, East Godavari (istrict.
The Principal, Gover ramen Junior Co! lege, Rotauratia, Anakapalli
The Principal, Government lunior r Colleges, Pamarru, Krishna District.
S$ GV R Government Junior Colle ege, Bhimavaram, West Gocavan
Lastrict.
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IA NOr 1 OF 2024
Petition under Section 16° CPO is fled praying that in the
circumstances Stated in the affidavit fled in support of the writ petition, the
High Caurl may be pleased te direct the: fespordent authorities to consider the
cage mf the peliicners to regularize the service of the pethioners as the
petitioners ere working as Junior Lecturers (PT) with MTS (Pay+ DA an par.
with regular lecturers right from 1964 7 40 1982 by considering the length of
service of the petiioners by lunoring in so far as nomenclature as mentioned
in Sub Section 1 of Section 3 of Act 20 of 2023 and Para Nad af
G&.O.Ms.No.d14 Finance (HRI Panning & Policy} Depariment, dated
ei.iO2029 and cansequential G.O.Ats. No.5 Finance (HR.MPig.& Policy
ee
- Geparirnent dated 12.01.2084, on the fle of the High Court.
: The patifion coming on for hearing, upon perusing the Petition and the
affidavit fied in support thereof and the order of the H igh Cou , Gated
80.04 2024, 12.02.2024, 23.02. 2024, 22.03.2024, 18.04.2024, OS.08.2024,
09. OF 2084, BO.OF 2024, TO08. 2024. V7.03.2085, 21.04.2025, 23.08. 2028.
21.07.2025 & 18.08.2085 made herein upon hearing the argumenis of
| on. K Satyanarayana Murthy, Advouate for the Petitioners and GP for Higher
Education for Respondent Nos 1 te 3° , :
WRIT PETITION NO: 2084 GF 2024
Between: :
4, B.Gavinda Reddy, S/o. aw
Mathematics (MTS), Aged'
Kalyandurgam Mandal, Ananthapuram custrict.
Sanjeeva Reddy, Gece. Junior Lecturer,
about 5S? years, Rio. Galle Vilags
2. WN. Surya Narayana, S/o. Late NL Hanumanthu, Occ. Junior Lecturer,
Civies (MTS) Aged about So °years, RyYo.D.No. 18/966, Neeruganti
oireat, Ananthapuram, Anant hapura m Oistric
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2. The Corunissioner, intermediate Edu on), Thadepalll, Guntur District"
&. The Regional Joint Director, itdkneetae Rducation, Zone-H, Kadapa:.
YSR Kadapa District. oe
4 The Princigal, Government "dunt vor College (Boys), Rayadurg,
Ananthapuram District.
oH
The Princinal, Government Jumior College {Boys}, New Town:
Ananthapuram, Ananthapuranm District,
®. The Principal, Government Junior Collage, Ramagiri, Sri Satya Sai
District.
f. }, Yammiganur, Kumec!
The Principal, Government Juior College (gins
& The Principal, Government J junior College (Boys), Kaclana, YSR
Kadapa District. | |
8. The Principal, Gavernment" 'Santor Galege, Banaganapall, Nandyal
District,
410. The Principal, ood der College (Girls), Piller,
Annamayya District. SUS
V4. The Principal, Government dunior College, Nandigotkur, Nandyal
District.
Ye. The Principal, Government Junior College, Atmakur, Nandyal
13, The Frincipal, Governniént Jumor College, Gurramkonda,
Annamayya District
Respondents
Patilion under Article 236 of the Constitution of india is fled praying th ral
| in the circumstances stated in the aff fdavit fled therewith, the Nigh Court n nay
Be a tO igSue a writ order or direction more particularly one in the nature
af WRIT OF MANDAMUS io declaring the Sub Section 1 af Section 3 of The
Andhra Pradesh Regularization of Services of Contractual Emoloyees, Act 30
of 2023 vide Gazgetie notificatio ion dated 20.10.2023 and Para 4 of
oo re.
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a! hy oF, a . ay whewd nv Son ty ne were " f 3 v4 hs re : ee 2 'e. se
aes ust whoo u ie] gg Rd chet Ch. £3 po poor a ee " 3 beens re) on Son, "
sea BOB caren wooed % ' Sede ; a wae 'a oh. : 7 i is canal
deer fees 3 ee Z% ont ? ri
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The pelifion coming on fer hearing, upon perusing the Pelitian and the
afidavil fled in support thereof and the order of the High Court, dated
30.07 2024, (O08 2028, 23.08 2024, 22.05.2024, 18. U4. 2024, 02.05. eles,
OF S024, 30.07 208 FAS.2028, 21.04.2028, 23.06.202
27.07.2025 & 16.08.2025 made--herain upon hearing the arqurrants of
SK. matyanarayans Murthy , Advoosie for ihe Petitioners and GP. for Higher
Education for Respondent Nos.1 fo Be
WP NO: 2602 OF 2024:
Sehween:
<. Inampucl Durga Lakshmi Bhav jani, Dfo Kall Vara Prasad, aged about 30
years, Unermployes, H.No. -?5/163-5, Bayyavarl Veedhi, The Next
oy
Theatre, Gudiwada, krishna Disirier - 581307,
2. Gangiredla Venu Viswaja, D/o Raju, aged about 32 years. Unemplayes,
DO.No.?-403, Yeleswaram Fost: ane Mandal, East Godavari District ~
S23420. ce
3. Koye Satya Naritha, Ovo Venkatarathnam, aged about 3¢ years.
Unemployes, 0.No.1-38, Nelamuru, Penumantra Mandal, istrict ~
259280. .
4. Shaik Valli Munnisa, Dio Shaik Yakub, aged about 29 years.
Unempiayes, D No.g-89, Krishnialayam Veedhi, Yeleswaram, Post and |
Mandal East Godavari District "853429.
&. Dokuburra Siva, S/o Kondayya, aged about 27 years. Unemoloyes,
Q.no.4-127, Jaggampeta, rmamidada Mandal, East Godavari District -
838438. ee
soa
Yellanu Apparao, Sfo Rambabu, age ac about 32 years. Unemployes,
D.No4-154, Jagqgampeta | mamiday a Mandal, East Godavari District
833435. ee
..Paitioners
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respondent and Re.No Seri 211158526) 2023 dated 16-12-2023 by the 4°
respondent
IA NOo TOF 2624:
Pelitien under Section 154 OPC. praying that in the ciroumstances
sisted in the alfidavil Med in support of ine petition, the High Court may be
pleased may be pleased io suspend the operation of the Section 3 of the
Andhra Pradesh Reqgularisation of the Services of Contract Employees Act
2023 (Act 20 of 2083) and canseduential Government Orders issued vide
G.O.Ms.No. 14, Finance (HR-| Pig & Pola) Department, dated S1-TO-2083
and Cir Merno.Ne. 2099702/FING1- HROPDPPYOCEYS82/2023 dated 13-126
2083 by the 3° respondent and. the consequential action inflated by the
respondents (or) alternatively this Honble Court may be pleased to suspend
the operation Re.No.Ser ib 2/(155526/2023 dated 16-72- 2033 issued by the
ath raspandent and consequential action thereof and pass such, Pending
disposal of WP 2602 of 2024, on the Hé of the High Court. | |
: The pefition coming on for hearing, upon perusing the Petitian and the
affidavit fled in support thereof and the order of the High Court dated
17.03.2025, 21.04.2025, 23.08. 2028 21.07 2025 & 18.08.2025 meade herein
and upon hearing the arqurenis: of SHPA Phani Bhushan, Advocate for the
Petitioners and GP for General Administration Dapartment i jor the Respondent
No.1 and GP for Education for the espn dent Nos.2 & 4 and GP for Finance
& Planning for the Respandent No.3 Be es
WP NO: 5250 OF 2024: op
Between: we
. Varampati Charan Kurnar Rede y. Ag ed about 34 Years, S/o
V Seetharami Reddy, RYo D.N6 2-42, eee Sandiapall,
soda, Chittoor Oistrict, Andbia Pradesh, Min Cade. 877923.
SS
r
$
3
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Se,
ins
gine, Rio H Neo. 4.
_ Writ Patiiions
"
=
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0, Lingala
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e
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Geparimernt of Fin:
in the circumstances s
i
be pleased to issue a Writ more.pariiculary one in the nature of Wint of
Mandamus,
Declaring the action of the Respondents hersin in requiarizing
oe
wot
iy
woe ©
beac]
the services of Contract Lecturers who are centers v
services on a canfract basis in Government Degree Collages in
Requiarization of Ser vines of Contract kmployees Act, $023 as
being dlegal, arbitrary, unjus ast, violative of the Preamble of the
g
Constitution of india, violative of Articles 14, 18, 19 vag), 21,
QOA and 308 of the Constitution of India, violative of the
crovisions of the Arcitra Pradesh State and Subordinate
Services Rules, 1996, violative of the provisions of the Andhra
Pradesh (Regulation "St Appointments to Public Services and
Rationalization of Staff Paitern and Pay Structure} Act, 1994
violative of the provis slams of the Andhra Pradesh State
Educational institutions "Reservation in TeachersCadre} Act
2021, cartrary to the detisions of the Hanbie Supreme Court of
india in the cases of Secretary, State of Karnataka and others
vy. Uma OeviandR.K Sabharwal v. State of Punjad,
i. Consequently declare "Andhra Pradesh Regularization of
Services of Contract" Empl oyees Act, 2023 and the subsequent
proceedings fo be unconstiutional,
iH, Set aside Andhra Pradésh Regularization of Services of
Contract Employees: set; 2028
IA NO: 1 OF 2034:
Petiian under Section 187° CPC is Hed praying that in ihe
circumstances stated in the affidavit fled in support of the writ petition, the
High Court may be pleased to stay the action of the Respondents in
reguianizing the services af Cant ract Le clurers in Gavermenl run Degres
Collages in the State of Andhra Pra idesh, pe nding disposal af WP No. S250 of
a
. a sa tis ee y. o apee. weer 4
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o7) Ba
Sd
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Gr 3 G4 62 2 SD
S58 2 8 8 &
fs
Thuburu Vanithavani, . Oyo. Raia Rao, Aged 32 Years.
Kithalang! Venkalagiri, Sic: Bollayya, Aged 27 Years.
"Slo. Krishna, Aged 27 Years
oS
Jannetipalas! Sankaratan-*
2
"G,
ts
te
&
a
Matsyarasa Narayana Rajli, S/o, Sheema Raju, Aged 30
Vanthala Ralam Naidu. S Six. Appala Naidu, Aged 28 Years
Koravang Ani Kumar., Sis: Gunn Babu, Aged 24 Years.
Rimudu Bhavani, Dio. Siribachalam, Aged 24 Years.
Clesu Vasurtha, [/o. Karranna, Aged 2? Years.
Varnihala Rama Rao, S/o. Krishna Rao, Aged 30 Years
Lakay Dnanalakshmi, Ovo. Sanyas! Patrudu, Aged 34 Year
Honda Vilayalakshrnd, Vo. a Appanna, Aged 24 Years
Ronda Sravani, Ovo. Matay taya Lingam, Aged 24 Years.
"4 cad
isaram Sirisha, Dio. Raja Rao, Aged 28 Years.
VYanugu Prabhakara Rao. Sio. Narayana Dora, Aged 28 Years. _
Gomang! Bhagya Laxmi, { Dio. Chinneswara Rao, Aged 36 Years. |
Caulleli Venkatarima, Dis. Murthy Naidu, Aged 2? Years.
Koda Chiranjaev!, Sfo. Chintia Lakshmaya, Aged 35 Years.
orra Bala Subramanyam, S/o. Kondalaras, Aged 22 Years.
Nandoll Syamala, D/o. Satya Rao, Aged 27 Years.
Tuburu Aspaia Naidu, Sia. ©. Kannalah, Aged 31 Years.
Kitalang! Suamitha, Ovo: CHI Babu, Agad 26 Years.
Nandoli Viaya Lalitha, Dis: Rama Rao, Aged 29 Years.
Nandi Boyini Praveen: Kurke a, sfo. Suri Babu, Aged 25 Years.
Geaddangl Naga Ratnam, Of. Karranna, Aged 28 Years. .
Gallala Sairani, Dio. Munhy, Aged 23 Years.
Vanthinibha Hemalatha Dio. Rama Krishna Rao, Aged 30 Years.
x
Veera Babu, Sfo. Raa
Dusuru na Rao, Aged 33 Years.
Gah are for the services, notloss etc. isaram Srinvasu, Sic. Rala Rao, Aged 31
Years, RYo Sundriputtu, Paderu, Visakhapatnam District S81024)
_ Petitioners
ANDY
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baa . ee bane eo u vane * ay, pa vee tt
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iA NO:
rea
'
gsursuance of The ALP Regularisation of Services of Contract Employers Aci,
2023 Le. Act No.30 of 2023, for regularization of contract teachers, thereby.
posts meant for direct racruliment, L pending dispasal of WP.No.10326 of 2024,
an the file of the High Court. |
The seiition caming on for heart ne, "up on perusing the Petition and the
affidavit fled in support thereof and the order of ihe High Court dated
17.03.2025, 21.04.2025, 23.08. 2088, 31.07.2025 & 18.08. 2025 made hersin
and upon hearing the argumente of Sri GA Shivell, Advocate for the
Petitioners and GP for School Education for the Respondent Nos. fio 4,8 & P:
WP NO: 28808 OF 20234:
Rehvean:
~
7d. WiSoujanya Kumar, Sfo.Agai Rartidu (Late), Age 44 years, Working as
Assisian' Beat Officer, (Wit ; Lite ee Kalkaluru Beal,
Kaikaluru Section, Kaikaluru Range, Eluru Divisio |
ant
4. 3.Rampanda, Sio(Late) | Lésitinat H, Age 38 years, Working as
a,
Assistant Beat Officer, wie: Life Management, Sriparru Beat
Padapadu Section, Eluru Range, i url Division
3. MChitibabu, S/o. Nalaruima, Age 40 years, Working as Assistant Beal
Officer, QVid L¥e Mana agement) Alapadu Beal, Kalkaluru Section,
Kaikaiuru Range, Eluru Division.
4 G Ravikanth, S/o. Joseph, Age a? years, Working as Assisiant Beal
Officer, (Vid Life me nen ~Kalleti kota Beal, Raikaluru Section;
Kaikaluru Range, Eluru DivisiGd, -
5. S.Eswaera Rao, S/o. Prasada Rao: Age 38 years, Working as Assistant
pat
Beat Officer, QVid Life Manageitient} Chutlennapadu Beat, Bhumeadolu
section, Eluny Range, Eluru Divi ision
8 S.Balal, S/o. Subba Rag, . Age 38 y years, Working as Assistant Ssat
<
oH
Officer, Eluru Beal, Eluru Section, Eluru Range, Eluru Division.
ond
J Sridevi, Dfo. Venkateswara Rao, Age 38 years, Working as Assistant
Beal Officer, Nidarru Baal, NidarruSection, EluruRange,
d ms , wa godt 43 2 Ge hood be: ny eect
wed vod ie Be B : poo fon
ences creer, oe wave e ' tf 4% tert m2 Ieee.
we |G wy, dd Se yd en th ai d a "
fe le pe ec om os a) "es be
when. fooe : 63 ws 'eee. we d oh. bap "ge
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tt 8504 hn OG Ke re ge ey
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dere ae OD 53] ee fe oe a a
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ra io Ne ed Ae
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° " _ -_ - m7 " =
vherh
3
ae
reguiarizing the services of the pelfioners fram 1-1-2007 with regular Pay
Soale in spite of law laid down by the Honbie Supreme Court in the
Judgments reported in 2043 4) SEE BS {Nihal Singh}, 2022 (8) SCC 346
{K Raghupathi), 2022 (4) ALD 196 aay Sabu} and in site of following
reguiar RuJes of Racruliment for the post of Asgistant Beat Officer Le. Andhra
Fraciash Forest Subordinate Seni e Re és issued in GO Ms. No.88, (EF S&T:
IV Department}, dated 19.7.2000 under Proviso fo Article 309 of the
Canstituflon of india, and fo co onfining reguiarization of services only with
prospective date with effect from the date of issue of regularization orders,
hased upan Section 4 of Act 30/2023 viz., Andhra Pradesh Regularization of
tht,
Servicas of Contract Employees Act. 2623 is egal, arbllrary and violative of
Articles 14, 16 and 21 of the Constitétion of incia and to declare Section 4 of
Act 30/2084 and the Para-? .O.Ms-No: 114, Finance (HR-1 Pig. and Policy)
Deparment, dated 21-10-2023 age "arbitrary and violative of Articles 14;
168 and 24 of the Constitution of india'and to declare that the petlioners are
entitied for reguiarization of their se rides or treating the appoiniments on
regular sagis from the date of their initial appo intent with requiar Pay Scale
with all attendant benefits: :
IA NG: 1 OF 2024
Petition under Section 151 CPC is filed praying thal in the
clrournsiances stated in the affidavit Hled In sugnort of the writ petition, the
High Court may be pleased to issue an interim Direction directing the
respondents to consider the case of the Petitioners for reqularization of
services In the cast of Assistant Beal Officers based upon the proposals
submified by the Divisional Forest oO ser, Wild Life Management Div sion,
Elona, } y with regular PayRC.NO 4168 1/8023AVL.S, dated 28-72-2023 forthwith
Seale, pending disnosal of WP.No.28605. of 2024, on the file of the High
Cour
IA NO: 2 OF 2024:
Petition under Section 181. CPC is fled oraying thet in. the
choumsiances stated in the affidavit fi ied | f support of ihe writ petdion, the
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4. The Chief Conservator of Forests, Rajahmundry Circle
Rarahmaherntravaram.
aft
. The Daisionail Forest Officer, Vid Life Management, Eluru Division
a =. Respondents
Petiion under Article 225 of the Canstitulion of India is fled graying thal
in the circumstances stated in the affidavit led therewith, the High Court may
be pleased fa issue a Writ, Order or direction, more oarticularly one in the
nature af Writ of Mandamus, declaring. ihe action of the Respondenis in nat
reguierizing the servic fF the peti oner fram 1-1-2007 with regular Pay
Seale in spite of law laid 4 down By the Honble Supreme Court in the
Judgmenis reported in 2013 (14) see 68 {Nihal Singh} (KX Raghupathi} 2022
4} ALD 186 UXemmu Babu) and
Recruliment for the post of Forest Séelien Officer fe., Andhra Pradesh Fores?
Subordinate Service Rules issued in G.O.Ms.No.88, (EFS & T-IV
iy spite of following regular Rules of
Department), dated 19-7-2000 under'Proviso fo Article 309 of the Constit tution
of India, and to confining regularizatién'of services only with prospective date
with effect from the date of issue of requiarization orders, based upon Section
Sof Act 40/20eaviz., Andhra Prades!) Regularization of Services of Contract
Employees Act, 2063 Is legal, arbi itary: and violative of Ariicies 74, 16 and 2 24
af the Constitution of India and fo deci laré Section 4 of Act 30/2023 and the
Para-7 of G.O.Ms.No.114, Finance: CR Pig. and Policy) Department, dated
24-10-2023 as if legal, arbitrary and: ed (8) see 346 violative of Article 3 14,
18 and 21 of the Constitution of inthe 'and fo declare that the netiionet is
titled for regularization of his services 8 or treall ing the appointment on regular
basi is fram the date of his initial appointm ent with regular Pay Ssoale with ab
tendant benefits: ~
PANO: 1 OF 2024:
Petition under Section 194° CPC is filed praying that in the
circumstances stated in the affidaviffiled in support of the writ petition, the
Pe
High Court may be pleased to issue an interim Direction forthwith grant
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é. J.Narasimha Rao, S/o. (Late) Kanakelingeswara Rac, Age 47 years
Working as Forest Beat Officer, (Wild Life Management}, Alapadu Beat
Kaikaluru Section and Range, Eluru Division Eluru District,
. Petitioners
"AND
. The State of Andhra Pradesh, rev. "Hy its Principal Secretary,
Environment, Forests, Sciance & Technaio gy Dept. Andhra Pracash
secretariat, Velagapucl, Amaravathi, Guntur District,
.
The State of Andhra Pradesh, reb. by its Principal oecrefary, Finance
(H.R) Planning and Policy Deparment, Andhra Pradesh Secretariat,
Velagapudl, Ameravathi, Guntur District.
3. The Principal Chief Conservator of Forasts, {Head of Forest Force},
Near Old Mirchyard, Mangalagit Andhra Pradesh.
4. The Chief Conservator of Fore ests. » Rajah mundry Circ
Ralahrnahendravaram, aa
S. The Divisional Forest Officer; pWild Life Management), Eluru Divis
(Ailid Life Management) Eluru District,
ooo wes 'Respondents
Petition under Article 226 of the Sonstitution of India is Sled praying the
in the ciroumstances stated in the affidavit fled therewith, the High Court may
be pisased fo issue a Writ, Order-or direction, more particularly one in the
nature of Writ of Mandamus, declaring the action of the Respondents in not
regularizing the services of the petitions re from 1-1-2007 with regular Pay
Seale in spite of law laid down hy the Hon'ble Supreme Court in the
Judgments reported in 2013 (14) see $5 (Nihal Singh) 2022 6) SCC 346
i Raghupathh 2022 (4) ALD 198 ¢ Komrnu Babu} and, in spite * lowing
regular Rules of Recruitment for the peat of Forest Section Officer | @., Andhr
Pradesh Forest Subordinate Service Rules issued In G.O.Me.No.88, (EFS
AND TY Department), dated 19-7 2000 under Provise fo Article 309 of the
Constitution of India, and to confining raguiarizat ton of services fram the date
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The petition coming on for hearing, upon perusing the Petition and ihe
affidavit fled in support thereof anc upon fearing the arguments of Mrs Shani
Sree representing Sri PV Ramane, Scvocate for the Petitioners and OP for
Services-! for the Respondents: | |
WP.No. 20934 of 2024:
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ORDER:
"List on 16.40.2025 for consideration. interim orders granted eartier dno WOPLNos. 29935, 30243, 30273, BO3O7, 31864, 33036, 33224 & 35372 ¢ af 2023 and S08, 2033 & 2034 of 2024 shall continue to operate HN the ne KE. date af hearing." 8 SIN-LLSREDEV! RAR DEPUTY REGISTR Te, ao
7. One COC to Sri K Raghu Veer, Advocate [OFUC} é. One CC to St R.Satyanarayana Murthy, Advocate (QPUC) 3, One CC to Sri Sudhir Matieganta, Advocate (OPUC)
4. One CO to Sri Manal Kumar Bethape di, Advocate (AaPUC} o. One CC to Sn MURA Chakre evarthy, Advocale oPpuc) &. One CC fo Sr. PV Ramana, Advocate = {OPUC)
7. One CC te Sr ARajendra Babu, aay ocate fOPLIC)
8. One CC in Sn GV Shivall, Advocate fOFPUC! eae One CC to Sri Tada Nagesw ara Rao, Advecate GSPUC} oo 1 Y4. One CC fo Srl Rais Rajeswar Reddy, Standing Counsel (QPUC}) @. One CC to Sri MCh alapati. "Star ding Counsel fOPUC)
43. Two OCs te Additional & salvo cate Ge eneral, High Court of Andhra Pradesh (OUT) wea 14, Two OGs io GP for S Servic eS i, High Court of Andhra Pradesh,
18. Two.CCs to GP for Services I Hi qh Gourt of Andhra Pradesh, NIGH COURT HE, of RRR, J OATED: ThG9/2025 LIST ON 46.10.2025 ORDER WRIT PETITION No. 29458 of 2023 ALONG WITH W.P.Nos.30219, 20273, S0387, 31864, 38086, 34884 & ASAP S OF 2023) SO8, 2093, 2OS4, S602, SAIQ, 40928, 26605, 2BF28, ZAVIY, 309ad OF 2o24 INTERIM ORDER EXTENDED