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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(5) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(5)A copy of the decision on the appeal shall be supplied to the Board or the Committee concerned free of charge, and on demand to the appellant on the payment of [one rupee] [Substituted vide Notification No. 11 (13)-M-III 83/9379 dated 4th May, 1988.] per page or a part thereof subject to a minimum of [ten rupees] [substituted vide ibid.].