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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(5) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(5)The Board shall, in addition to the meetings referred to in sub- section (4), hold a meeting to be known as annual meeting to consider its annual report, audited annual accounts and balance sheet on or before the 30th of September of the following year.