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State of Madhya Pradesh - Section

Section 1 in The M.P. Country Spirit Rules, 1995

1. Short title, Scope and Commencement.

(1)These rules may be called The Madhya Pradesh Country Spirit Rules, 1995.
(2)They shall come into force with effect from 1st April, 1995.
(3)They shall apply to the manufacture, bottling supply, Transport, Import, Export and sale of country spirit of Madhya Pradesh.