Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 602] [Entire Act] Union of India - Subsection Section 602(b) in The Companies Act, 1956 (b)the expression "Director", in relation to a company, includes any person in accordance with whose directions or instructions the Board of Directors of the company is accustomed to act;