(16)The licensed premises shall be open only for the entrance or exit of persons who have business therein and are authorised to be there in connection with such business. Others may enter only with permission of the Officer-in-charge. All persons thus entering may be ejected by the Officer-in-charge if they indulge in riotous behaviour or commit any offence under the Act. They are liable to be searched also on their quitting the premises at the discretion of the Officer-in-charge.
