Kerala High Court
St.George Jacobite Syrian Church vs M.C.Chacko on 7 April, 2017
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
FRIDAY, THE 7TH DAY OF APRIL 2017/17TH CHAITHRA, 1939
OP(C).No. 2220 of 2013 (O)
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OP (TRANSFER) 673/2012 OF THE PRINCIPAL DISTRICT COURT, ERNAKULAM
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PETITIONER(S)/PETITIONERS:
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1. ST.GEORGE JACOBITE SYRIAN CHURCH,
MANNATHUR, MANNATHUR.P.O., PIN-686 723,
THIRUMARADY VILLAGE, REPRESENTED BY ITS TRUSTEE.
2. K.M.JOSEPH,
AGED 73, S/O.MATHEW,
RESIDING AT 'NIRMAL BHAVAN',
MANNATHOOR.P.O & KARA, THIRUMARADY VILLAGE,
MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT.
3. FR.PAULOSE NJATTUKALAYIL,
AGED 53, S/O.MATHAI,
RESIDING AT NJATTUKALAYIL HOUSE,
VALMBOOR KARA, PATTIMATTOM VILLAGE,
KUNNATHUNADU TALUK.
4. V.M.KURIAKOSE,
AGED 49, S/O.MANI,
VANNAPPURATH HOUSE, MANNATHUR.P.O. PIN-686 723.
BY ADVS.SRI.K.C.ELDHO
SRI.SURAJ.S
SRI.JIJO THOMAS
RESPONDENT(S)/RESPONDENTS:
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1. M.C.CHACKO,
AGED 61, S/O.CHACKO,
MEENKUZHICKAL HOUSE, MANNATHUR.P.O.,
THIRUMARADY VILLAGE, PAMPAKUDA VIA,
ERNAKULAM DISTRICT. PIN-686 723.
SKG
OP(C).No. 2220 of 2013 (O)
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2. FR.BABU ABRAHAM,
AGED 32, S/O.ABRAHAM,
KAKKAYANICKAL HOUSE, MANNATHUR.P.O.,
THIRUMARADY VILLAGE, PAMPAKUDA VIA,
ERNAKULAM DISTRICT. PIN-686 723.
3. OUSEPH CHERIYAN,
AGED 56, S/O.OUSEPH,
CHOORACKAL HOUSE, MANNATHUR.P.O.,
THIRUMARADY VILLAGE, PAMPAKUDA VIA,
ERNAKULAM DISTRICT. PIN-686 723.
4. BINU THOMAS,
AGED 25, S/O.THOMAS,
MEEKUZHICKAL HOUSE, MANNATHUR.P.O.,
THIRUMARADY VILLAGE, PAMPAKUDA VIA,
ERNAKULAM DISTRICT. PIN-686 723.
5. DEACON GEE VARGHESE KOCHUPARAMBIL,
AGED 32, S/O.K.M.ALIAS,
KOCHUPARAMBIL HOUSE, MANNATHUR.P.O.,
THIRUMARADY VILLAGE, PAMPAKUDA VIA,
ERNAKULAM DISTRICT. PIN-686 723.
6. FR.ELIAS JOHN,
S/O.FR.M.C.JOHN, VICAR, ST.GEORGE ORTHODOX SYRIAN
CHURCH, MANNATHUR.P.O., THIRUMARADI VILLAGE,
PIN-686 723, RESIDING AT MANNATHIKULAM,
ONAKKOOR VILLAGE, PAMPAKUDA (VIA),
ERNAKULAM DISTRICT.
7. C.G.JACOB,
S/O.GEEVARGHESE KATHANAR,
CHELATHU, MANNATHUR, THIRUMARADY,
MANNATHUR.P.O., PIN-686 723.
8. T.P.JOHN,
KIZHAKKUMCHERIL HOUSE,
MANNATHUR.P.O., PIN-686 723.
9. SKARIA PAILY,
KUNNUMMEL HOUSE,
MANNATHUR.P.O., PIN-686 723.
10. MATHAI.T.V.,
THOLANIKUNNEL HOUSE,
MANNATHUR.P.O., PIN-686 723.
SKG
OP(C).No. 2220 of 2013 (O)
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11. GEORGE PETER,
KOCHUPARAMBIL HOUSE,
MANNATHUR.P.O., PIN-686 723.
12. V.M.JOHN
VANAPPURATHU HOUSE,
MANNATHUR.P.O., PIN-686 723.
13. SIMON MOOMUGALIL,
MOOMUGALIL HOUSE,
MANNATHUR.P.O., PIN-686 723.
14. JOSE K.PRASAD,
KOCHUPARAMBIL HOUSE,
MANNATHUR.P.O., PIN-686 723.
15. BABU ABRAHAM,
KANNAMTHORATHU HOUSE,
MANNATHUR.P.O., PIN-686 723.
16. BABU ABRAHAM,
MADUTHIKUDIYIL HOUSE,
MANNATHUR.P.O., PIN-686 723.
17. BENNY PAILY,
NEDUMTHADATHIL HOUSE,
MANNATHUR.P.O., PIN-686 723.
18. K.C.THANKACHAN,
MARATHANAKUNNEL HOUSE,
MANNATHUR.P.O., PIN-686 723.
19. PHILIP SKARIA,
VAZHAKKULAYIL HOUSE,
MANNATHUR.P.O., PIN-686 723.
20. SABU.A.I.,
ARITHADATHIL HOUSE,
MANNATHUR.P.O., PIN-686 723.
21. JOBY VARGHESE,
PUTHEPURACKAL HOUSE,
MANNATHUR.P.O., PIN-686 723.
22. JOHNSON JOSEPH,
CHERAKKALAKUDIYIL HOUSE,
MANNATHUR.P.O., PIN-686 723.
SKG
OP(C).No. 2220 of 2013 (O)
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23. BINU KURIAKOSE,
ARITHADATHIL HOUSE,
MANNATHUR.P.O., PIN-686 723.
24. SUNIL.V.J.,
VATTAPARAMBIL HOUSE,
MANNATHUR.P.O., PIN-686 723.
25. K.M.MATHAI,
KUDAPPILLIL HOUSE,
MANNATHUR.P.O., PIN-686 723.
26. JINTO KURIAN,
MALAKUDIYIL HOUSE,
MANNATHUR.P.O., PIN-686 723.
27. K.C.ALIAS,
MARUTHANAKUNNEL HOUSE,
MANNATHUR.P.O., PIN-686 723.
R1 BY ADV. SRI.P.MARTIN JOSE
R2,R5,R6 BY ADV. SRI.P.PRIJITH
R8-R27 BY ADV. SRI.PIUS C.MUNDADAN
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
07-04-2017, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
skg
A.MUHAMED MUSTAQUE, J.
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O.P.(C).No.2220/2013
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Dated this the 7th day of April, 2017
J U D G M E N T
The attempt of the petitioners is to transfer O.S.No.15/2012 pending before the Sub Court, Muvattupuzha to be tried along with O.S.No.41/2003 pending before the Ist Additional District Court, Ernakulam. In view of the fact that O.S.No.41/2003 on the file of the Ist Additional District Court, Ernakulam stands disposed of, this matter has become infructuous. Accordingly, O.P.(C).No.2220/2013 is dismissed as infructuous. Sd/-
A.MUHAMED MUSTAQUE, JUDGE ms \\True copy// P.S to Judge