Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

St.George Jacobite Syrian Church vs M.C.Chacko on 7 April, 2017

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT:

         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

      FRIDAY, THE 7TH DAY OF APRIL 2017/17TH CHAITHRA, 1939

                   OP(C).No. 2220 of 2013 (O)
                   ---------------------------
OP (TRANSFER) 673/2012 OF THE PRINCIPAL DISTRICT COURT, ERNAKULAM
                              -----
PETITIONER(S)/PETITIONERS:
-------------------------

         1. ST.GEORGE JACOBITE SYRIAN CHURCH,
            MANNATHUR, MANNATHUR.P.O., PIN-686 723,
            THIRUMARADY VILLAGE, REPRESENTED BY ITS TRUSTEE.

          2. K.M.JOSEPH,
            AGED 73, S/O.MATHEW,
            RESIDING AT 'NIRMAL BHAVAN',
            MANNATHOOR.P.O & KARA, THIRUMARADY VILLAGE,
            MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT.

          3. FR.PAULOSE NJATTUKALAYIL,
            AGED 53, S/O.MATHAI,
            RESIDING AT NJATTUKALAYIL HOUSE,
            VALMBOOR KARA, PATTIMATTOM VILLAGE,
            KUNNATHUNADU TALUK.

          4. V.M.KURIAKOSE,
            AGED 49, S/O.MANI,
            VANNAPPURATH HOUSE, MANNATHUR.P.O. PIN-686 723.


            BY ADVS.SRI.K.C.ELDHO
                   SRI.SURAJ.S
                   SRI.JIJO THOMAS

RESPONDENT(S)/RESPONDENTS:
--------------------------

         1. M.C.CHACKO,
            AGED 61, S/O.CHACKO,
            MEENKUZHICKAL HOUSE, MANNATHUR.P.O.,
            THIRUMARADY VILLAGE, PAMPAKUDA VIA,
            ERNAKULAM DISTRICT. PIN-686 723.



SKG

OP(C).No. 2220 of 2013 (O)
---------------------------

         2. FR.BABU ABRAHAM,
            AGED 32, S/O.ABRAHAM,
            KAKKAYANICKAL HOUSE, MANNATHUR.P.O.,
            THIRUMARADY VILLAGE, PAMPAKUDA VIA,
            ERNAKULAM DISTRICT. PIN-686 723.

         3. OUSEPH CHERIYAN,
            AGED 56, S/O.OUSEPH,
            CHOORACKAL HOUSE, MANNATHUR.P.O.,
            THIRUMARADY VILLAGE, PAMPAKUDA VIA,
            ERNAKULAM DISTRICT. PIN-686 723.

         4. BINU THOMAS,
            AGED 25, S/O.THOMAS,
            MEEKUZHICKAL HOUSE, MANNATHUR.P.O.,
            THIRUMARADY VILLAGE, PAMPAKUDA VIA,
            ERNAKULAM DISTRICT. PIN-686 723.

         5. DEACON GEE VARGHESE KOCHUPARAMBIL,
            AGED 32, S/O.K.M.ALIAS,
            KOCHUPARAMBIL HOUSE, MANNATHUR.P.O.,
            THIRUMARADY VILLAGE, PAMPAKUDA VIA,
            ERNAKULAM DISTRICT. PIN-686 723.

         6. FR.ELIAS JOHN,
            S/O.FR.M.C.JOHN, VICAR, ST.GEORGE ORTHODOX SYRIAN
            CHURCH, MANNATHUR.P.O., THIRUMARADI VILLAGE,
            PIN-686 723, RESIDING AT MANNATHIKULAM,
            ONAKKOOR VILLAGE, PAMPAKUDA (VIA),
            ERNAKULAM DISTRICT.

         7. C.G.JACOB,
            S/O.GEEVARGHESE KATHANAR,
            CHELATHU, MANNATHUR, THIRUMARADY,
            MANNATHUR.P.O., PIN-686 723.

         8. T.P.JOHN,
            KIZHAKKUMCHERIL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

         9. SKARIA PAILY,
            KUNNUMMEL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        10. MATHAI.T.V.,
            THOLANIKUNNEL HOUSE,
            MANNATHUR.P.O., PIN-686 723.



SKG

OP(C).No. 2220 of 2013 (O)
---------------------------


        11. GEORGE PETER,
            KOCHUPARAMBIL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        12. V.M.JOHN
            VANAPPURATHU HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        13. SIMON MOOMUGALIL,
            MOOMUGALIL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        14. JOSE K.PRASAD,
            KOCHUPARAMBIL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        15. BABU ABRAHAM,
            KANNAMTHORATHU HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        16. BABU ABRAHAM,
            MADUTHIKUDIYIL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        17. BENNY PAILY,
            NEDUMTHADATHIL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        18. K.C.THANKACHAN,
            MARATHANAKUNNEL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        19. PHILIP SKARIA,
            VAZHAKKULAYIL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        20. SABU.A.I.,
            ARITHADATHIL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        21. JOBY VARGHESE,
            PUTHEPURACKAL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        22. JOHNSON JOSEPH,
            CHERAKKALAKUDIYIL HOUSE,
            MANNATHUR.P.O., PIN-686 723.


SKG

OP(C).No. 2220 of 2013 (O)
---------------------------


        23. BINU KURIAKOSE,
            ARITHADATHIL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        24. SUNIL.V.J.,
            VATTAPARAMBIL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        25. K.M.MATHAI,
            KUDAPPILLIL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        26. JINTO KURIAN,
            MALAKUDIYIL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

        27. K.C.ALIAS,
            MARUTHANAKUNNEL HOUSE,
            MANNATHUR.P.O., PIN-686 723.

            R1 BY ADV. SRI.P.MARTIN JOSE
            R2,R5,R6  BY ADV. SRI.P.PRIJITH
            R8-R27  BY ADV. SRI.PIUS C.MUNDADAN


       THIS OP (CIVIL)  HAVING COME UP FOR ADMISSION ON
       07-04-2017, THE COURT ON THE SAME DAY DELIVERED THE
       FOLLOWING:


skg



                    A.MUHAMED MUSTAQUE, J.
                 =========================
                     O.P.(C).No.2220/2013
                 ~~~~~~~~~~~~~~~~~~~~~~~~~
       Dated this the 7th day of April, 2017


                         J U D G M E N T

The attempt of the petitioners is to transfer O.S.No.15/2012 pending before the Sub Court, Muvattupuzha to be tried along with O.S.No.41/2003 pending before the Ist Additional District Court, Ernakulam. In view of the fact that O.S.No.41/2003 on the file of the Ist Additional District Court, Ernakulam stands disposed of, this matter has become infructuous. Accordingly, O.P.(C).No.2220/2013 is dismissed as infructuous. Sd/-

A.MUHAMED MUSTAQUE, JUDGE ms \\True copy// P.S to Judge