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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 27 in The Foreign Contribution (Regulation) Act, 2010

27. Seizure to be made in accordance with Act 2 of 1974.—

The provisions of the Code of Criminal Procedure, 1973 shall apply in so far as they are not inconsistent with the provisions of this Act to all seizures made under this Act.