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State of Haryana - Section

Section 90 in Haryana Co-operative Societies Rules, 1989

90. Approval by Registrar on order of liquidator.

- Section 131(2)(xxvii). - An order passed by the liquidator under clause (b) of sub-section (2) of Section 107 shall be submitted by him to the Registrar for approval. The Registrar may [after reasons to be recorded] [Added by Haryana Notification No. S.O.5/H.A. 22/1984/Ss. 131 and 14A/2007. Dated 19.1.2007.] modify such order or refer it back to the liquidator for further enquiry or action.