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Chattisgarh High Court

C. G. 108 And 102 Emplohees Welfare Union vs The Principal Secretary 25 ... on 22 January, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                             Order Sheet

                         WPS No. 157 of 2018

C. G. 108 And 102 Employees Welfare Union Versus The Principal Secretary




22/01/2018

Mr. S. C. Verma, counsel for the petitioner.

Mr. A. S. Kachhawaha, Additional AG for the State. The matter be listed for exception to his bench. List this case before the appropriate bench.

Sd/-

(Manindra Mohan Shrivastava) Judge Rohit