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Union of India - Section

Section 35 in The Armed Forces Tribunal (Practice) Rules, 2009

35. Cause list for Registrar's Court. —

Cases required to be dealt with by the Registrar shall be notified in a separate daily cause list and the cases so notified shall be taken up in the Registrar's Court in the serial order as indicated in the cause list. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.