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[Cites 0, Cited by 0] [Section 49] [Entire Act]

NCT Delhi - Subsection

Section 49(5) in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

(5)The daily ruling wholesale rate shall be displayed by the Committee on the notice board. The Committee may prepare charts, graphs, and other statistical data relating to the marketing and display the same in its office.