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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(c) in The Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979

(c)"employee" means any person employed on an aided post in any privately managed recognised school for hire or reward (whether the terms of employment be express or implied) and for the purposes of any proceedings under this Act in relation to any employment dispute includes the person dismissed or removed from service but does not include a part-time employee;