Madhya Pradesh High Court
Chandan Ahirwar vs The State Of Madhya Pradesh on 21 December, 2017
THE HIGH COURT OF MADHYA PRADESH CRA-3678-2017 (CHANDAN AHIRWAR Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 21-12-2017 None present for the appellant despite repeated calls.
Case is therefore adjourned. List the matter after siX weeks. (S.K. SETH) (RAJEEV KUMAR DUBEY) JUDGE JUDGE DUBEY/-