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[Cites 0, Cited by 1] [Section 61(2)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(2)(ii) in The West Bengal Correctional Services Act, 1992

(ii)when a convicted prisoner is in danger on account of sickness or is suffering from complete blindness or infirmity caused by old age or leprosy or tuberculosis;