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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(7) in Karnataka State Open University Act, 1992

(7)five distinguished persons from the educational, scientific and administrative fields to be nominated by the Pro-Chancellor:Provided that from amongst the nominated persons under this clause, one shall be a person belonging to Scheduled Castes and Scheduled Tribes and two shall be women;