Section 52 in The Rajasthan Boiler Operation Engineers' Rules, 1967
52. Cognizance of offences.
- The owner of a boiler or any person who works of permits or cause the boiler to be worked at any time in contravention of Rules 3, 5, 6 & 7 whichever applies shall be punishable with fine which may extend to Rs. 100/-.
