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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(4)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)has valid registration certificate under any law regulating their registration and, in the absence of such law, hold such qualifications and possess such experience as are recognized by the Government; and