Section 13A in Rules for the Grant of Recognition and Aid to Elementary Schools
13A.
Fines imposed on teachers by managements of aided elementary schools with reference to the preceding rule 13(3) shall not exceed a sum of Rs. 5 on any single occasion. In cases where the fine levied on a single occasion exceeds one rupee, or where the sum total of fines imposed on a teacher within a period of one month exceeds three rupees, an appeal shall lie to the District Educational Officer.
